COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,169 of 2,241

High Courts23 Feb 2010Allowed

Shyam Behari Mathur Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 2 WLN 225

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Rajasthan Tenancy Act, 1955 — Section 15A(2)

Read judgment

High Courts23 Feb 2010

Balu and Another Vs State

Rajasthan High Court · (2010) 3 RLW 2002

Penal Code, 1860 (IPC) — Section 302, 392, 411

Read judgment

High Courts22 Feb 2010Dismissed

Pattrick Thomas Malluzo Vs State of Rajasthan

Rajasthan High Court · (2011) 1 RLW 474

Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 103, 161, 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 42, 43, 55

Read judgment

High Courts22 Feb 2010Allowed

Murti Bhagwan Parasnath Digamber Jain Mandir Vs Bhag Chand and Others

Rajasthan High Court · (2010) 2 WLN 411

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17

Read judgment

High Courts22 Feb 2010Allowed

Bhikha Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 2 WLN 262

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 7 Rule 14Evidence Act, 1872 — Section 65

Read judgment

High Courts22 Feb 2010Dismissed

Union of India (UOI) and Others Vs Rajendra Prasad Sharma and Another

Rajasthan High Court · (2010) 2 WLN 23

Read judgment

High Courts22 Feb 2010Allowed

Baboo Lal Meena and Others Vs State of Raj. and Others

Rajasthan High Court · (2010) 2 WLN 197

Read judgment

High Courts22 Feb 2010

Dalveer Singh Vs State and Others

Rajasthan High Court · (2010) 2 WLN 201

Civil Procedure Code, 1908 (CPC) — Section 151Rajasthan Land Revenue Act, 1956 — Section 84

Read judgment

High Courts22 Feb 2010

Gani Khan Vs State of Rajasthan

Rajasthan High Court · (2010) 02 RAJ CK 0105

Criminal Procedure Code, 1973 (CrPC) — Section 389, 401, 432

Read judgment

High Courts22 Feb 2010Dismissed

Raj Kumar Singh Vs ADJ No. 3 and Others

Rajasthan High Court · (2010) 2 WLN 362

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts22 Feb 2010

Begraj and Others Vs State of Raj. and Others

Rajasthan High Court · (2010) 02 RAJ CK 0089

Read judgment

High Courts22 Feb 2010Allowed

Sonaram alias Sohan Lal and Another Vs Paburam and Others

Rajasthan High Court · (2010) 2 WLN 241

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Constitution of India, 1950 — Article 227

Read judgment

High Courts22 Feb 2010Allowed

Tarun Mehta and Others Vs State of Raj. and Others

Rajasthan High Court · AIR 2010 Raj 106 : (2010) 3 RCR(Civil) 785 : (2010) 3 RLW 2309

Constitution of India, 1950 — Article 14, 226Negotiable Instruments Act, 1881 (NI) — Section 138Notaries Act, 1952 — Section 10, 15, 3, 4, 5

Read judgment

High Courts22 Feb 2010Allowed

R.F. Properties and Trading Ltd. Vs State of Rajasthan

Rajasthan High Court · (2010) 2 WLN 203

Civil Procedure Code, 1908 (CPC) — Section 120BConstitution of India, 1950 — Article 14, 166Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 156(1), 157

Read judgment

High Courts22 Feb 2010

Union of India (UOI) and Others Vs G.R. Bhaskar and Another

Rajasthan High Court · (2010) 2 WLN 218

Read judgment

High Courts22 Feb 2010Allowed

Shankar Lal Vs Shri Narbada Shankar and Others

Rajasthan High Court · (2010) 2 WLN 407

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7General (Civil) Rules, 1986 — Rule 67

Read judgment

High Courts22 Feb 2010Allowed

Ramesh Rajoria Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 4 SLR 786 : (2010) 2 WLN 357

Constitution of India, 1950 — Article 309Rajasthan Civil Services (Departmental Examination) Rules, 1959 — Rule 18Rajasthan Police Subordinate Service Rules, 1989 — Rule 43(14)

Read judgment

High Courts22 Feb 2010Dismissed

Gopal Lal Vyas Vs State and Others

Rajasthan High Court · (2010) 2 WLN 216

Read judgment

High Courts22 Feb 2010Dismissed

State of Rajasthan Vs Kalya and Others

Rajasthan High Court · (2010) 2 WLN 185

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 394Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302

Read judgment

High Courts19 Feb 2010Allowed

Arjun Lal Meena Vs The State of Rajasthan and Others

Rajasthan High Court · (2010) 02 RAJ CK 0101

Read judgment