High Courts10 Mar 2010Dismissed
Kiran S. Purohit Vs The Rent Tribunal and Another
Rajasthan High Court · (2010) 2 WLN 12
Registration Act, 1908 — Section 17, 49
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,166 of 2,241
High Courts10 Mar 2010Dismissed
Dr. Rajendra Ghiya Vs Smt. Sushila Gehlot and Another
Rajasthan High Court · (2010) 2 WLN 22
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2
High Courts10 Mar 2010Dismissed
Hafiz Basheer Ahmed and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 284
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts10 Mar 2010Dismissed
Rajasthan State Road Transport Corp. Vs S.B. Bheem
Rajasthan High Court · (2010) 4 RLW 3354 : (2010) 6 SLR 242 : (2010) 2 WLN 300
Constitution of India, 1950 — Article 226Rajasthan State Road Transport Corporation Employees Service Regulations, 1965 — Regulation 57, 57A(II)
High Courts10 Mar 2010Dismissed
J.L. Mehsani Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 2 WLN 478
High Courts09 Mar 2010Dismissed
Union of India (UOI) and Others Vs Laxmi Enterprises and Another
Rajasthan High Court · (2010) 2 WLN 401
Arbitration Act, 1940 — Section 17, 30Contract Act, 1872 — Section 65Sales of Goods Act, 1930 — Section 37
High Courts09 Mar 2010Dismissed
Commercial Taxes Officer Vs Nokha Cotton Industries
Rajasthan High Court · (2010) 36 VST 468 : (2010) 2 WLN 269
Rajasthan Sales Tax Incentive Scheme, 1989 — Clause 4(C)
High Courts09 Mar 2010Dismissed
Deepa Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 4 RLW 3085 : (2010) 2 WLN 487
COMPANIES ACT, 1956 — Section 3, 617Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 3, 4, 5A, 6, 9
High Courts09 Mar 2010
Jai Marbles Private Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 222
Constitution of India, 1950 — Article 14Rajasthan Sales Tax Act, 1954 — Section 4
High Courts09 Mar 2010Dismissed
Ram Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1318
Criminal Procedure Code, 1973 (CrPC) — Section 156, 174, 482Penal Code, 1860 (IPC) — Section 120B, 306
High Courts09 Mar 2010Allowed
Arjun Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 RLW 1334
Criminal Procedure Code, 1973 (CrPC) — Section 190, 202, 203, 204, 482Penal Code, 1860 (IPC) — Section 336, 504
High Courts09 Mar 2010Allowed
Ramesh Chandra Tailor Vs Shrilal
Rajasthan High Court · (2011) 2 Crimes 217
Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Mar 2010Allowed
Bank of Baroda Vs Presiding Office, CGIT-cum-LC and Another
Rajasthan High Court · (2011) 1 LLJ 462 : (2010) 4 RLW 3075
Industrial Disputes (Central) Rules, 1957 — Rule 77Industrial Disputes Act, 1947 — Section 2, 25B, 25F
High Courts05 Mar 2010
Mohd. Kaleem and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2010 Raj 91 : (2010) 1 RLW 988 : (2010) 2 WLN 26
Constitution of India, 1950 — Article 14, 15, 16, 243, 243TRajasthan Municipalities (Election) Rules, 1994 — Rule 5, 6, 7Rajasthan Municipalities Act, 1959 — Section 21A, 6, 7, 7(6)
High Courts05 Mar 2010Allowed
Kanhaiya Vs The State of Rajasthan
Rajasthan High Court · (2011) 6 RCR(Criminal) 2438 : (2010) 3 RLW 2754 : (2010) 2 WLN 329
Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 18, 19, 4Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 19
High Courts05 Mar 2010Dismissed
Jaipur Metals and Electricals Ltd. Vs Jagdish Prasad Gupta
Rajasthan High Court · (2010) 2 WLN 325
Jaipur Metals and Electrical Limited (Acquisition of Shares) Act, 1986 — Section 3, 3(1), 3(2), 4Constitution of India, 1950 — Article 12, 14, 16, 226Contract Act, 1872 — Section 23
High Courts05 Mar 2010Dismissed
Duli Chand Vs Rajasthan State Ganganagar Sugar Mills Ltd.
Rajasthan High Court · (2010) 03 RAJ CK 0060
High Courts05 Mar 2010
Ajay Vyas and Another Vs State and Others
Rajasthan High Court · (2010) 03 RAJ CK 0052
Constitution of India, 1950 — Article 225Limitation Act, 1963 — Section 5
High Courts05 Mar 2010Allowed
Smt. Manju Rani Nadheria and Others Vs State and Others
Rajasthan High Court · (2010) 3 RLW 2348 : (2010) 2 WLN 64
Constitution of India, 1950 — Article 309
High Courts05 Mar 2010Allowed
Smt. Gulab Bai and Others Vs Presiding Officer, Motor Vehicles Accidents Claims Tribunal and Others
Rajasthan High Court · (2010) 2 WLN 72