High Courts12 Mar 2010
Chanda Singh (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2011) 1 RLW 206
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 328, 366, 376
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,165 of 2,241
High Courts12 Mar 2010
Manju @ Mansi Vs Manish Sharma
Rajasthan High Court · (2010) 2 WLN 420
Hindu Marriage Act, 1955 — Section 13B
High Courts12 Mar 2010
Shyam Kanwar Vs Ajay Pal Singh
Rajasthan High Court · (2010) 2 WLN 418
Hindu Marriage Act, 1955 — Section 13, 13B
High Courts12 Mar 2010Dismissed
Manaram Panchariya Vs The Commissioner, Commercial Taxes and Others
Rajasthan High Court · (2011) 42 VST 162
High Courts12 Mar 2010Dismissed
Ganpat Ram Poonia Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 429
Rajasthan Co-operative Societies Act, 2001 — Section 27(1)
High Courts12 Mar 2010Dismissed
Teena Dadeech and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 WLN 432
High Courts12 Mar 2010Dismissed
Commissioner of Income Tax Vs Krishi Upaj Mandi Samiti
Rajasthan High Court · (2011) 331 ITR 135
Income Tax Act, 1961 — Section 12A, 12AA, 2
High Courts12 Mar 2010Dismissed
Kishna Ram Vs State of Rajasthan
Rajasthan High Court · (2010) 03 RAJ CK 0075
Penal Code, 1860 (IPC) — Section 302, 323, 341, 84
High Courts12 Mar 2010
Om Prakash and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 379
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts12 Mar 2010Allowed
Surendra Kumar @ Geji and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 3079 : (2010) 3 RLW 2256 : (2010) 2 WLN 263
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts12 Mar 2010
Kana Ram @ Aakash Vs The State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 423
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
High Courts12 Mar 2010Allowed
Rajasthan State Warehousing Corporation Vs Industrial Tribunal, Jaipur and another
Rajasthan High Court · (2010) 03 RAJ CK 0009
Industrial Disputes Act, 1947 — Section 10
High Courts12 Mar 2010Dismissed
Kishan Lal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 3 RLW 2843
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 320, 320(9), 482Penal Code, 1860 (IPC) — Section 307, 323, 354, 406, 436
High Courts11 Mar 2010Dismissed
Nand Ram Vs Dhudi and Another
Rajasthan High Court · (2010) 4 RLW 3497 : (2010) 2 WLN 441
Criminal Procedure Code, 1973 (CrPC) — Section 107, 97
High Courts11 Mar 2010
Official Liquidator Vs Ravindra Kumar Saxena
Rajasthan High Court · (2011) 163 CompCas 275 : (2010) 4 RLW 2985 : (2010) 102 SCL 321
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 454, 454(1), 454(2), 454(3), 454(5)Criminal Procedure Code, 1973 (CrPC) — Section 468, 472
High Courts10 Mar 2010Allowed
National Engineering Industries Limited Vs Chhotu Ram and Another
Rajasthan High Court · (2011) 1 LLJ 160
Industrial Disputes Act, 1947 — Section 33(2)
High Courts10 Mar 2010Dismissed
Union of India (UOI) and Others Vs Ranjeet Kumar and Others
Rajasthan High Court · (2010) 2 WLN 475
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 136, 227
High Courts10 Mar 2010
Union of India (UOI) and Others Vs Basta Ram Naval
Rajasthan High Court · (2010) 2 WLN 237
Constitution of India, 1950 — Article 226, 323A
High Courts10 Mar 2010Dismissed
Jai Chand Vs State and Others
Rajasthan High Court · AIR 2010 Raj 146 : (2010) 3 RLW 1955
Motor Vehicles Act, 1988 — Section 82, 83, 89
High Courts10 Mar 2010
Shiv Kumar @ Pappu and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 1962 : (2010) 2 WLN 445
Penal Code, 1860 (IPC) — Section 145, 147, 148, 149, 302Railways Act, 1989 — Section 145