High Courts23 Mar 2010Dismissed
State of Rajasthan Vs Gulab Singh and Others
Rajasthan High Court · (2010) 3 RLW 2389
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,163 of 2,241
High Courts23 Mar 2010Dismissed
Mithlesh Kr. Tank Vs Raj. Univ. of Health and Science and Others
Rajasthan High Court · (2010) 2 WLN 626
Constitution of India, 1950 — Article 14
High Courts23 Mar 2010Allowed
Narendra Kumar Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 3 RLW 2415 : (2010) 2 WLN 513
Constitution of India, 1950 — Article 226, 227, 311Government of India Act, 1935 — Section 240
High Courts22 Mar 2010Allowed
Mohan Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 3 WLN 47
High Courts22 Mar 2010Dismissed
Hanumana Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 WLN 465
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts22 Mar 2010Dismissed
Ramesh Ukawat Vs Mohan Lal Sukhadia University and Another
Rajasthan High Court · (2010) 2 WLN 459
High Courts22 Mar 2010Dismissed
Union of India (UOI) and Others Vs Mandal Vyas and Others
Rajasthan High Court · (2010) 03 RAJ CK 0077
High Courts22 Mar 2010Dismissed
Rakesh Kumar Vs UCO Bank and Others
Rajasthan High Court · (2010) 2 WLN 436
Constitution of India, 1950 — Article 14, 16
High Courts22 Mar 2010
Rajendra Singh Sisodia Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 127 FLR 693 : (2010) 3 RLW 1971
Constitution of India, 1950 — Article 226, 227
High Courts19 Mar 2010Dismissed
Reckitt Benckiser (India) (P) Ltd. Vs State and Others
Rajasthan High Court · (2010) 2 WLN 615
Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 82, 83
High Courts19 Mar 2010
Rana Ram and Others Vs State and Others Hanuman Ram Vs Director/Commi., Primary Edu. and Another Bal Mukand Vyas Vs Raj. State Indu. and Inve. Corp. and Another
Rajasthan High Court · (2010) 03 RAJ CK 0115
High Courts19 Mar 2010
Lakhma Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 472
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 336, 34
High Courts19 Mar 2010Dismissed
Ajmer Vidhyut Vitran Nigam Ltd. and Another Vs Bhanwar Lal and Another
Rajasthan High Court · (2010) 03 RAJ CK 0078
Penal Code, 1860 (IPC) — Section 304, 304A
High Courts19 Mar 2010Allowed
Kailash Chand Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 4 SLR 621 : (2010) 2 WLN 552
High Courts19 Mar 2010Allowed
Dalveer Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 557
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 376
High Courts19 Mar 2010Allowed
Mahesh Kumar Saini Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 565
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts19 Mar 2010Dismissed
Ashok Kumar Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 571
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts18 Mar 2010Dismissed
Jain Oil Mills Vs Hindustan Fibres and Another
Rajasthan High Court · (2010) 2 WLN 542
Negotiable Instruments Act, 1881 (NI) — Section 138, 4Probation of Offenders Act, 1958 — Section 4
High Courts18 Mar 2010Allowed
Sardar Kamaljit Singh Vs Suresh Chand
Rajasthan High Court · AIR 2010 Raj 152
Registration Act, 1908 — Section 17, 17(1)Transfer of Property Act, 1882 — Section 53A
High Courts18 Mar 2010Allowed
K.C. Mathur Vs Rajasthan State Electricity Board and Another
Rajasthan High Court · (2010) 03 RAJ CK 0092