High Courts26 Mar 2010Dismissed
Ansar Ahmed Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 561
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,162 of 2,241
High Courts26 Mar 2010
Subhash Chandra Vs State
Rajasthan High Court · (2010) 03 RAJ CK 0102
Essential Commodities Act, 1955 — Section 3, 7
High Courts26 Mar 2010
Sohan Singh Vs The State of Rajasthan
Rajasthan High Court · (2010) 03 RAJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 258Essential Commodities Act, 1955 — Section 3, 7
High Courts26 Mar 2010
Bhoj Raj Vs The State of Rajasthan
Rajasthan High Court · (2010) 03 RAJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 379, 411
High Courts26 Mar 2010Dismissed
Shri Krishan Gurjar Vs State and Others
Rajasthan High Court · (2010) 2 WLN 630
Rajasthan Panchayati Raj Act, 1994 — Section 58, 7, 8ERajasthan Panchayati Raj Rules, 1996 — Rule 86
High Courts25 Mar 2010Dismissed
Habibur Sheik Vs State of Rajasthan
Rajasthan High Court · (2010) 4 RLW 3584
High Courts25 Mar 2010Allowed
Ramdhan Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 2652 : (2010) 4 Crimes 393 : (2011) 6 RCR(Criminal) 216 : (2010) 4 RLW 3613
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376
High Courts25 Mar 2010Dismissed
Lahar Ice Cream Factory Masooriya Vs ACTO
Rajasthan High Court · (2011) 42 VST 453
Rajasthan Sales Tax Act, 1954 — Section 5
High Courts25 Mar 2010
Raju Singh @ Raju and Another Vs The State of Rajasthan
Rajasthan High Court · (2010) 03 RAJ CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts25 Mar 2010Dismissed
Girvar Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 2 WLN 638
Constitution of India, 1950 — Article 226, 227, 311
High Courts25 Mar 2010Dismissed
C.P. Joshi Vs Kalyan Singh Chouhan and Another
Rajasthan High Court · (2011) 1 RLW 293
Representation of the People Act, 1951 — Section 93, 94
High Courts23 Mar 2010
Jagdish Chandra Desai Vs State
Rajasthan High Court · (2010) 2 WLN 609
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts23 Mar 2010Allowed
Kanhaiya Lal Garg Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 497
Constitution of India, 1950 — Article 21Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(10), 16(5), 16(6), 16(9)
High Courts23 Mar 2010Dismissed
Arun Kumar Gupta Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 3 BC 120 : (2010) 3 CivCC 787 : (2010) 3 RCR(Civil) 684 : (2010) 3 RCR(Criminal) 564 : (2010) 2 RLW 1146
Civil Procedure Code, 1908 (CPC) — Section 20COMPANIES ACT, 1956 — Section 10FConstitution of India, 1950 — Article 226, 227, 32
High Courts23 Mar 2010Allowed
Himmat Ram Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 453
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 302, 34, 450
High Courts23 Mar 2010Allowed
Smt Rajanti and Others Vs Mohan Lal and Another
Rajasthan High Court · (2010) 2 WLN 527
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 398
High Courts23 Mar 2010Allowed
Sitaram Yadav Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 559
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts23 Mar 2010
Daula and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 2 RLW 1173 : (2010) 2 WLN 387
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 150, 151
High Courts23 Mar 2010Dismissed
S.N. Thakkar Construction Pvt. Ltd. Vs State and Others
Rajasthan High Court · (2010) 2 WLN 625
Constitution of India, 1950 — Article 226
High Courts23 Mar 2010Allowed
Naushad Ali Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 4 RLW 3171 : (2010) 4 RLW 3174
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 221, 225Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(3), 16(4), 16(5)