COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,141 of 2,241

High Courts16 Aug 2010Allowed

Shanker Ram and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2011) CriLJ 472 : (2011) 8 RCR(Criminal) 164 : (2011) 1 RLW 1

Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 190(1), 208, 209Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

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High Courts16 Aug 2010Dismissed

Harnam Singh Vs Balu Singh and Others

Rajasthan High Court · (2010) 08 RAJ CK 0152

Evidence Act, 1872 — Section 90

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High Courts16 Aug 2010Dismissed

Anil Kumar Vs Smt. Lata and Another

Rajasthan High Court · (2010) 08 RAJ CK 0151

Hindu Marriage Act, 1955 — Section 24

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High Courts16 Aug 2010

Ashok Kumar Sabbarwal Vs State of Rajasthan

Rajasthan High Court · (2010) 08 RAJ CK 0149

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 427, 447, 448

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High Courts16 Aug 2010

Shiv Narayan Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 08 RAJ CK 0108

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High Courts16 Aug 2010

Asru and Others Vs State of Rajasthan

Rajasthan High Court · (2010) 08 RAJ CK 0095

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 143, 307, 323, 336, 452

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High Courts16 Aug 2010Dismissed

Jagdish Vs Ramsahay and Others

Rajasthan High Court · (2010) 08 RAJ CK 0022

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts16 Aug 2010Dismissed

CIT Vs Sunil Kumar Bhadoria

Rajasthan High Court · (2010) 08 RAJ CK 0019

Income Tax Act, 1961 — Section 132A, 260A, 69A

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High Courts13 Aug 2010

State of Rajasthan Vs Banti @ Mohd. Hassan and Another

Rajasthan High Court · (2011) 2 RLW 1215

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34

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High Courts13 Aug 2010

Rajveer Lamba and Others Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0177

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High Courts13 Aug 2010

Abdul Wahid Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0175

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High Courts13 Aug 2010

Jagdish Prasad Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0172

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High Courts13 Aug 2010Dismissed

Bhagwati Singh Bareth Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 3 RLW 2017

Constitution of India, 1950 — Article 320Rajasthan Judicial Service Rules, 1955 — Rule 19A

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High Courts13 Aug 2010Allowed

The High Court of Judicature for Rajasthan and Another Vs Mool Singh Rathore

Rajasthan High Court · (2010) 08 RAJ CK 0086

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High Courts13 Aug 2010Allowed

Rajendra S. Rathore Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0085

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High Courts13 Aug 2010

Shiv Kr. Sharma Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0059

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High Courts12 Aug 2010Dismissed

Sharad Kumar Singh and Others Vs Registrar of Companies

Rajasthan High Court · (2011) 162 CompCas 352 : (2011) 107 SCL 24

Companies Act, 1956 — Section 159, 160, 166, 210, 220

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High Courts12 Aug 2010

Shanker Lal and Another Vs The State of Rajasthan

Rajasthan High Court · (2010) 08 RAJ CK 0132

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts12 Aug 2010Dismissed

Smt. Omi Jhakhar Vs District Collector and Others

Rajasthan High Court · (2010) 08 RAJ CK 0129

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High Courts12 Aug 2010Allowed

Arvind Kumar Vs Rajasthan Rajya Vidhyut Prasaran Nigam Ltd. and others

Rajasthan High Court · (2010) 127 FLR 690

Criminal Procedure Code, 1973 (CrPC) — Section 313, 320Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A

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