High Courts10 Aug 2010Dismissed
Arun Kumar Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204Negotiable Instruments Act, 1881 (NI) — Section 138, 145(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,143 of 2,241
High Courts10 Aug 2010Allowed
Azadar and Another Vs C.B.I.
Rajasthan High Court · (2011) 5 RCR(Criminal) 644 : (2011) 2 RLW 1660
Penal Code, 1860 (IPC) — Section 120B, 304B, 489B, 498A
High Courts10 Aug 2010Dismissed
Prem Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0018
High Courts10 Aug 2010Partly Allowed
Harju (Smt.) and Others Vs Mahadev and Another
Rajasthan High Court · (2011) 2 RLW 1227
Motor Vehicles Act, 1988 — Section 173
High Courts09 Aug 2010
Madan Mohan Sharma Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0174
High Courts09 Aug 2010
Mukesh Sharma and Others Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0173
High Courts09 Aug 2010Dismissed
Commissioner of Income Tax Vs Krishi Upaj Mandi Samiti
Rajasthan High Court · (2010) 08 RAJ CK 0169
Income Tax Act, 1961 — Section 260A
High Courts09 Aug 2010Dismissed
Vinod Nair and Bahadur Singh Vs Janardan Rai Nagar University and Others
Rajasthan High Court · (2010) 08 RAJ CK 0142
High Courts09 Aug 2010Dismissed
Deepak Kumar Choudhary Vs Municipal Council
Rajasthan High Court · (2010) 08 RAJ CK 0128
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts09 Aug 2010Dismissed
Madan Mohan Dammani Vs The UIT and Others
Rajasthan High Court · (2010) 08 RAJ CK 0118
Rajasthan Urban Improvement Trust Act, 1959 — Rule 12
High Courts09 Aug 2010Dismissed
Magni Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0091
Constitution of India, 1950 — Article 227
High Courts09 Aug 2010
The State of Raj. and Another Vs Ramesh Chandra Dadhich and Others
Rajasthan High Court · (2010) 08 RAJ CK 0088
Constitution of India, 1950 — Article 225Rajasthan High Court of Judicature Rules, 1952 — Rule 134
High Courts09 Aug 2010
Kamal Kumar Raigar and Others Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0061
High Courts09 Aug 2010
Mehboob, Munna and Jiyaulla and Others Vs The State of Rajasthan
Rajasthan High Court · (2011) 2 RLW 973 : (2011) 1 RLW 973
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts09 Aug 2010Dismissed
Vinod Singh, Jitendra Singh Solanki, Shrawan Singh and Kailash Kumar and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0021
High Courts09 Aug 2010
Kailash Chandra Sharma Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0014
High Courts09 Aug 2010
Roshan Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0007
Constitution of India, 1950 — Article 226
High Courts06 Aug 2010
Hari Lal Sankhla Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0157
High Courts06 Aug 2010
Banshi Lal Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Rajasthan Forest Act, 1953 — Section 22, 33, 41, 77