High Courts11 Aug 2010Allowed
Ram Kumar Yadav Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0178
Constitution of India, 1950 — Article 14, 16Rajasthan Police Subordinate Service Rules, 1974 — Rule 25
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,142 of 2,241
High Courts11 Aug 2010Allowed
Santosh @ Dholiya Vs State of Rajasthan
Rajasthan High Court · (2011) 1 RLW 396
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302
High Courts11 Aug 2010
Mohan singh Gour and Others Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0168
High Courts11 Aug 2010Dismissed
Smt. Jadaaw Kunwar Vs The Executive Engineer, PWD and Others
Rajasthan High Court · (2010) 08 RAJ CK 0139
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Aug 2010Allowed
Aerens Goldsouk International Limited and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 08 RAJ CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts11 Aug 2010Allowed
Maharaj Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0106
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 376, 450
High Courts11 Aug 2010Allowed
Subedar Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 323, 342, 376
High Courts11 Aug 2010Dismissed
Pratap Chand Vs Jethmal and Others
Rajasthan High Court · (2010) 08 RAJ CK 0069
Rajasthan Stamp Act, 1998 — Section 37, 42(2)Rajasthan Tenancy Act, 1955 — Section 188, 212, 230, 88, 89
High Courts11 Aug 2010
Smt. Manju Lata Verma and Another Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0062
High Courts11 Aug 2010Allowed
Navin Sharma Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0048
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 120B, 366(A), 376(2)(G)
High Courts11 Aug 2010Allowed
Rakesh Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Aug 2010Allowed
Mahendra Singh Vs The State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 615
High Courts11 Aug 2010Allowed
Rahul @ Lallu Ram Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0017
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 363, 376
High Courts11 Aug 2010
Nutan Yadav and Others Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0015
High Courts10 Aug 2010Dismissed
Smt. Suman Gupta Vs Narendra Kumar Sharma and Another
Rajasthan High Court · (2010) 08 RAJ CK 0170
Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Aug 2010Allowed
Chhagandas Vs Heemaram and Others
Rajasthan High Court · (2010) 08 RAJ CK 0141
Rajasthan Tenancy Act, 1955 — Section 225, 251
High Courts10 Aug 2010Dismissed
Gram Panchayat Vs Janki Das and Others
Rajasthan High Court · (2010) 08 RAJ CK 0140
High Courts10 Aug 2010
Narayan Singh Vs State
Rajasthan High Court · (2010) 08 RAJ CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 323, 325, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts10 Aug 2010Allowed
Manendra Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0111
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 304B
High Courts10 Aug 2010Allowed
Sachin Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0105
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8