High Courts19 Aug 2010
Bhanwar Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 308, 323, 341
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,140 of 2,241
High Courts19 Aug 2010Allowed
Ramcharan Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 332, 353
High Courts19 Aug 2010Allowed
Devi Food Products Vs A-One Products
Rajasthan High Court · (2011) 46 PTC 45
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Copyright Act, 1957 — Section 62Trade Marks Act, 1999 — Section 134, 135
High Courts19 Aug 2010Allowed
Devi Shanker Vs State of Rajasthan
Rajasthan High Court · (2011) 1 RLW 804
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Evidence Act, 1872 — Section 32, 33Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34
High Courts19 Aug 2010Allowed
Shree Cement Ltd. Vs Union of India and Others
Rajasthan High Court · (2011) 2 RLW 1368
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 226(3), 297, 298Land Acquisition Act, 1894 — Section 4, 6, 6(1)(b)
High Courts19 Aug 2010Allowed
Jetha Ram Deora Vs ITI Ltd.
Rajasthan High Court · (2011) 2 LLJ 231 : (2010) 4 RLW 3537
Constitution of India, 1950 — Article 226, 227, 23, 38, 39(1)
High Courts18 Aug 2010Dismissed
Commissioner of Income Tax, Jaipur Vs Krishi Upaj Mandi Samiti
Rajasthan High Court · (2011) 9 TAXMAN 117
Constitution of India, 1950 — Article 243, 243PIncome Tax Act, 1961 — Section 10, 10(20), 11, 11(1), 12
High Courts18 Aug 2010Allowed
Rajendra Kumar Dhaddha Vs Rajasthan Rajya Vidhyut Prasaran Nigam Ltd. and Others
Rajasthan High Court · (2010) 4 RLW 3781
High Courts18 Aug 2010
Amraram Vs Additional District Collector and Another
Rajasthan High Court · (2010) 08 RAJ CK 0176
Constitution of India, 1950 — Article 226, 227
High Courts18 Aug 2010Dismissed
Commissioner of Income Tax Vs Krishi Upaj Mandi Samiti
Rajasthan High Court · (2011) 237 CTR 96 : (2011) 331 ITR 174
Cantonments Act, 1924 — Section 3Constitution of India, 1950 — Article 243, 243PIncome Tax Act, 1961 — Section 10, 10(20), 11, 12, 12A
High Courts18 Aug 2010Dismissed
CIT Vs Chandra Prakash Rana
Rajasthan High Court · (2010) 08 RAJ CK 0147
Income Tax Act, 1961 — Section 260A, 68
High Courts18 Aug 2010Dismissed
The Union of India (UOI) Vs Ram Prasad and Others
Rajasthan High Court · (2010) 08 RAJ CK 0090
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts18 Aug 2010Dismissed
Shaukat Hussain and Another Vs The District Judge and Others
Rajasthan High Court · (2010) 4 RLW 3006
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 19A
High Courts18 Aug 2010Allowed
Shankar Lal and Another Vs State
Rajasthan High Court · (2011) 7 RCR(Criminal) 692 : (2010) 4 RLW 3687
Criminal Procedure Code, 1973 (CrPC) — Section 23, 313Penal Code, 1860 (IPC) — Section 341, 342, 376, 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 2(1), 3(2)
High Courts17 Aug 2010Allowed
Bhanwar Singh Vs Government of India and another
Rajasthan High Court · (2010) 08 RAJ CK 0194
Industrial Disputes Act, 1947 — Section 12(5)
High Courts17 Aug 2010
Kalu @ Deva and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 4 RLW 3358
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304(2)
High Courts16 Aug 2010Dismissed
Nemichand Vs State of Rajasthan
Rajasthan High Court · (2010) 4 Crimes 63 : (2011) 7 RCR(Criminal) 624 : (2010) 4 RLW 3626
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 304Rajasthan Excise Act, 1950 — Section 19, 54
High Courts16 Aug 2010Dismissed
State of Rajasthan Vs Ashok Kumar Saxena
Rajasthan High Court · (2012) 1 RLW 101
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts16 Aug 2010Dismissed
Anil Vs Smt. Madhubala and Another
Rajasthan High Court · (2010) 08 RAJ CK 0167
Hindu Marriage Act, 1955 — Section 24, 26
High Courts16 Aug 2010
Mukesh Yogi Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 34, 392