High Courts25 Aug 2010Dismissed
Bhanwar Singh Vs Shaitan Singh and Others
Rajasthan High Court · (2010) 08 RAJ CK 0081
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,139 of 2,241
High Courts25 Aug 2010Allowed
Jagmohan, Nand Kishor and Ram Sawroop Vs State
Rajasthan High Court · (2010) 08 RAJ CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 308, 323, 341, 447
High Courts25 Aug 2010
Akhilesh Gupta Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0079
High Courts25 Aug 2010Dismissed
Gopal and Others Vs Bhagwan Das and Another
Rajasthan High Court · (2010) 4 RLW 3004
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Aug 2010
Naseem Bano Mansoori Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0067
High Courts25 Aug 2010Dismissed
Mahavir Prasad Yadav Vs State of Raj. and Others
Rajasthan High Court · (2010) 08 RAJ CK 0056
High Courts25 Aug 2010Dismissed
General Manager (Sanchalan) RSRTC Vs Maha Mantri Raj. Transport Workers Union and Others
Rajasthan High Court · (2010) 08 RAJ CK 0055
Constitution of India, 1950 — Article 226(3)
High Courts25 Aug 2010
Laxman Ram Jangid Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0052
High Courts25 Aug 2010Allowed
Bhawan Lal Tated Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0046
Constitution of India, 1950 — Article 14, 16Rajasthan Agricultural Produce Marketing Committee Service (Pension) Rules, 1995 — Rule 10(2)
High Courts25 Aug 2010
Divakar Jangid Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0004
Constitution of India, 1950 — Article 226(3)
High Courts25 Aug 2010Dismissed
Nirmal Kodwani Vs Krishan Gopal Verma
Rajasthan High Court · (2010) 08 RAJ CK 0001
High Courts20 Aug 2010
Bahubali Stone Crusher and Others Vs Rajasthan State Pollution Control Board and Others
Rajasthan High Court · (2010) 4 RLW 3325
Air (Prevention and Control of Pollution) (Amendment) Act, 1987 — Section 9Air (Prevention and Control of Pollution) Act, 1981 — Section 17, 19, 21, 21(3), 21(4)Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts20 Aug 2010Dismissed
Mohammad Shakeel Vs State of Rajasthan
Rajasthan High Court · (2011) CriLJ 932 : (2011) 2 DMC 206 : (2011) 8 RCR(Criminal) 18 : (2011) 3 RLW 1922
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 389
High Courts20 Aug 2010Allowed
Jai Chand Nat Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0076
Penal Code, 1860 (IPC) — Section 302
High Courts20 Aug 2010Dismissed
The State of Rajasthan and Another Vs Mehta Construction Company
Rajasthan High Court · (2010) 08 RAJ CK 0075
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Aug 2010Dismissed
The State of Rajasthan Vs Parnami Construction Company
Rajasthan High Court · (2010) 08 RAJ CK 0020
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts19 Aug 2010Dismissed
Prakash Chandra Bafna Vs Oba Ram
Rajasthan High Court · (2011) 2 RCR(Criminal) 53 : (2011) 1 RLW 407
Penal Code, 1860 (IPC) — Section 166, 504
High Courts19 Aug 2010
Dhudi Chaudhary (Ms.) Vs R.P.S.C. and Others
Rajasthan High Court · (2010) 4 RLW 3793
Constitution of India, 1950 — Article 14, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 32, 33Rajasthan Employment of Disabled Persons Rules, 2000 — Rule 4, 6
High Courts19 Aug 2010Allowed
Hanuman Prasad Nai Vs Kuldeep Sharma and Another
Rajasthan High Court · (2011) 5 RCR(Civil) 249 : (2010) 4 RLW 3256
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Aug 2010
Munna and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 308, 323, 341