COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,138 of 2,241

High Courts27 Aug 2010Allowed

Smt. Suresh Kumari Sharma Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0008

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 244(1)Rajasthan Civil Services (Pension) Rules, 1996 — Rule 50, 50(1), 7, 89

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High Courts26 Aug 2010Allowed

Parsaram Vs State of Rajasthan

Rajasthan High Court · (2011) 2 Crimes 554 : (2010) 4 RLW 3745

Criminal Procedure Code, 1973 (CrPC) — Section 313, 427Evidence Act, 1872 — Section 27, 6Penal Code, 1860 (IPC) — Section 302, 303

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High Courts26 Aug 2010Dismissed

Rajendra Prasad Subhash Chand Vs Union of India (UOI) and Others

Rajasthan High Court · (2011) 237 CTR 382 : (2012) 344 ITR 533 : (2010) 194 TAXMAN 125

Income Tax Act, 1961 — Section 133A, 143(1), 143(2), 144, 145

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High Courts26 Aug 2010

Ramavtar and Shambhulal and Others Vs State

Rajasthan High Court · (2011) CriLJ 69 : (2011) 2 RLW 1236

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50, 8

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High Courts26 Aug 2010

In Re: Morya Realty (P) Ltd. (Transferee Co.) In Re: Sheevam Comfort Hotels (P) Ltd. (Transferor Co.)

Rajasthan High Court · (2010) 08 RAJ CK 0109

Companies Act, 1956 — Section 391

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High Courts26 Aug 2010

XLO United Clutch Products Ltd. and S.K. Gera, Receiver Vs Official Liquidator

Rajasthan High Court · (2010) 08 RAJ CK 0083

Companies (Court) Rules, 1959 — Rule 9

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High Courts26 Aug 2010Dismissed

Jiya Lal Institute of Education Vs Chandra Prakash Bafna and Others

Rajasthan High Court · (2010) 08 RAJ CK 0078

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23, 151

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High Courts26 Aug 2010Allowed

Swadesh Hygienic Food and Spices (P) Ltd. Vs Registrar of Cos.

Rajasthan High Court · (2010) 08 RAJ CK 0058

Companies Act, 1956 — Section 159, 220, 560(6)

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High Courts26 Aug 2010Allowed

Satya Narain Vaishnav and Others Vs R.S.R.T.C. and Others

Rajasthan High Court · (2011) 1 RLW 718

Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 31, 33, 33(1), 33(2), 33(3)

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High Courts26 Aug 2010Allowed

Umesh Singh Tanwar Vs The State of Rajasthan and Another

Rajasthan High Court · (2010) 08 RAJ CK 0038

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High Courts26 Aug 2010Allowed

Amit Pabuwal Vs The Registrar of Companies

Rajasthan High Court · (2010) 08 RAJ CK 0025

Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 159, 560(1), 560(2), 560(5), 560(6)

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High Courts26 Aug 2010

Prabhu Lal Khatik Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 3 RLW 1903

Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 4, 5Rajasthan Police Service Rules, 1954 — Rule 20

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High Courts26 Aug 2010

Official Liquidator of India Electronics Ltd. (In Liquidation) Vs Ravi Kumar Jain and Others

Rajasthan High Court · (2011) 162 CompCas 87

Companies Act, 1956 — Section 2(30), 45, 452(2), 454, 454(1)State Financial Corporations Act, 1951 — Section 29

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High Courts26 Aug 2010Dismissed

Nandlal and Others Vs Devi Shankar and Others

Rajasthan High Court · (2011) 1 RLW 332

Evidence Act, 1872 — Section 95Rajasthan Tenancy Act, 1955 — Section 224(2)Transfer of Property Act, 1882 — Section 53A

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High Courts25 Aug 2010Dismissed

State of Rajasthan Vs Badur Ram Khilerai and Others

Rajasthan High Court · (2010) 4 RLW 3708

Constitution of India, 1950 — Article 243GRajasthan Panchayati Raj Act, 1994 — Section 10, 10(1), 2(2), 89, 89(1)Rajasthan Panchayati Raj Rules, 1996 — Rule 289, 289(3), 290, 336(26)

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High Courts25 Aug 2010Allowed