High Courts01 Sept 2010Dismissed
National Engineering Industries Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 09 RAJ CK 0044
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,137 of 2,241
High Courts01 Sept 2010
Gani Khan Vs The State of Rajasthan
Rajasthan High Court · (2010) 09 RAJ CK 0033
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts01 Sept 2010Dismissed
Jamna Lal Vs Kishan Kumar and Others
Rajasthan High Court · (2011) 1 RLW 748 : (2011) 1 TAC 995
Motor Vehicles Act, 1988 — Section 95(2)
High Courts01 Sept 2010Allowed
State of Rajasthan Vs Shiv Singh
Rajasthan High Court · (2011) 7 RCR(Criminal) 1598 : (2011) 2 RLW 1328
Criminal Procedure Code, 1973 (CrPC) — Section 148, 164, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Sept 2010Allowed
Smt. Mumtaz Vs State of Rajasthan
Rajasthan High Court · (2010) 4 RLW 3567
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts31 Aug 2010Dismissed
Anil Kapoor Vs Smt. Nirmal Grovar
Rajasthan High Court · (2010) 08 RAJ CK 0138
Succession Act, 1925 — Section 213, 213(1), 213(2), 57
High Courts31 Aug 2010Dismissed
Rajasthan Public Service Commission Vs Yashwant Kumar and Others
Rajasthan High Court · (2011) 2 RLW 1383
High Courts31 Aug 2010Dismissed
Narayan Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302
High Courts30 Aug 2010Allowed
Tara Devi (Smt.) (L.R. of Late Prakash) Vs State of Rajasthan
Rajasthan High Court · (2011) 1 RLW 142
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 394Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts30 Aug 2010Dismissed
Sattar Khan Vs Shri R.K. Bansal
Rajasthan High Court · (2010) 08 RAJ CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 340Motor Vehicles Act, 1988 — Section 173
High Courts30 Aug 2010Dismissed
Laxman Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1789 : (2011) 1 RLW 797
Criminal Procedure Code, 1973 (CrPC) — Section 167(1), 167(2), 57
High Courts30 Aug 2010
Suchita Marketing (P) Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 38 VST 78
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65, 65(105)
High Courts27 Aug 2010Dismissed
Mohammed Sadiq and Others Vs Abida and Others
Rajasthan High Court · (2011) 2 CivCC 21 : (2011) 1 RLW 399
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Aug 2010Dismissed
Mukesh Chand Vs Abdul Haneef and Others
Rajasthan High Court · (2010) 08 RAJ CK 0160
High Courts27 Aug 2010Dismissed
Lalit Kumar Bakliwal Vs State of Raj. and Others
Rajasthan High Court · (2010) 08 RAJ CK 0084
Constitution of India, 1950 — Article 14
High Courts27 Aug 2010
Ram Dayal Meena Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0066
High Courts27 Aug 2010Dismissed
Ganga Ram Goyal Vs Raj. Financial Corp. and Others
Rajasthan High Court · (2010) 08 RAJ CK 0047
High Courts27 Aug 2010Dismissed
Bharat Singh and Others Vs Additional District Judge (FT) No. 1 and Others
Rajasthan High Court · (2010) 08 RAJ CK 0043
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts27 Aug 2010
Narendra Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0042
Rajasthan Excise Act, 1950 — Section 34, 34(1), 34(2)
High Courts27 Aug 2010
Ashok Kr. Kashyap Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0041