High Courts06 Aug 2010
Chandgiram and Others Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0133
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,144 of 2,241
High Courts06 Aug 2010
Sri Narayan Bairwa and Another Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0130
High Courts06 Aug 2010Allowed
Mahaveer Prasad Jain Vs State of Raj. and Others
Rajasthan High Court · (2010) 08 RAJ CK 0125
Constitution of India, 1950 — Article 14, 16
High Courts06 Aug 2010Allowed
Chittar Mal Vijay Vs State of Raj. and Others
Rajasthan High Court · (2010) 08 RAJ CK 0124
Constitution of India, 1950 — Article 14, 16
High Courts06 Aug 2010Allowed
Raj Kumar Jain Vs State of Raj. and Others
Rajasthan High Court · (2010) 08 RAJ CK 0123
Constitution of India, 1950 — Article 14, 16
High Courts06 Aug 2010
Bhawani Shanker Acharya Vs State of Raj. and Others
Rajasthan High Court · (2010) 08 RAJ CK 0117
High Courts06 Aug 2010
Naresh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0116
High Courts06 Aug 2010
Devendra Singh Nirwan Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0114
High Courts06 Aug 2010
Mohd. Faheem Khan Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0097
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts06 Aug 2010
Smt. Narbada Devi Sharma and Another Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0051
High Courts06 Aug 2010
Dharam Singh Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0050
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts06 Aug 2010
Pooran Chand and Others Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0032
High Courts06 Aug 2010Dismissed
Vimlesh Kanwar (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 7 RCR(Criminal) 773 : (2011) 2 RLW 1702
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 323, 341, 366, 379, 511
High Courts06 Aug 2010Dismissed
Ravikant Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 6 RCR(Civil) 2784 : (2011) 2 RLW 1704
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 2009 — Section 24
High Courts06 Aug 2010Allowed
Om Prakash Vaishnav and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 08 RAJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Aug 2010Dismissed
Fazalur Rehman Vs Abdul Salam Gauri and Another
Rajasthan High Court · (2010) 08 RAJ CK 0161
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 39, 4
High Courts05 Aug 2010Dismissed
Balveer Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 25, 37, 42, 50
High Courts05 Aug 2010Dismissed
K.L. Bairawa Vs Additional District and Sessions Judge (Fast Track) and Others
Rajasthan High Court · (2010) 08 RAJ CK 0101
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16
High Courts05 Aug 2010Dismissed
Smt. Saroj Devi Vs Assistant Mining Engineer (Recovery) and Another
Rajasthan High Court · (2010) 08 RAJ CK 0094