High Courts05 Aug 2010Allowed
Mahendra Singh and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 4 RLW 3197
Constitution of India, 1950 — Article 14, 16, 311
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,145 of 2,241
High Courts05 Aug 2010Allowed
Anand @ Pintu and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 4 RLW 3212
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Aug 2010Dismissed
Rinku Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 25, 37, 42, 50
High Courts05 Aug 2010Allowed
Harbhajan Singh and Another Vs L.Rs. of Gardhara Singh
Rajasthan High Court · AIR 2010 Raj 170 : (2010) 4 CivCC 685 : (2010) 4 RLW 3473
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 28, Order 9 Rule 13
High Courts04 Aug 2010
Damodar Prasad Vs The State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
High Courts04 Aug 2010
Nand Kishor Vs The State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 8
High Courts04 Aug 2010Dismissed
Magan Lal Sharma Vs Shri Ram Dev Singh
Rajasthan High Court · (2011) 1 RCR(Civil) 766 : (2011) 1 RCR(Civil) 766 : (2010) 4 RLW 3554
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 20, Order 9 Rule 13, 151
High Courts04 Aug 2010Dismissed
Rajendra Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RLW 1687
Constitution of India, 1950 — Article 14, 16, 21
High Courts04 Aug 2010
Ramesh Chand Goyal and Another Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0131
High Courts04 Aug 2010Dismissed
Smt. Sunita Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Aug 2010
Jaan Mohammed Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 439Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 — Section 4
High Courts04 Aug 2010
Shravan Kumar Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0100
High Courts04 Aug 2010
Madan Lal Joshi and Others Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0096
High Courts04 Aug 2010Allowed
Hari Ram Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 332, 353, 394, 406, 409
High Courts04 Aug 2010Dismissed
Jawari Lal Prajapat and Others, Shaitan Singh and Others and Shiv Dutt Singh Charan and Others Vs The State of Raj. and Others
Rajasthan High Court · (2011) 1 RLW 20 : (2010) 6 SLR 564
Constitution of India, 1950 — Article 14, 21A, 226
High Courts04 Aug 2010
Vijay Kumar Bheel Vs The State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 439Wild Life (Protection) Act, 1972 — Section 27, 29, 50, 51, 9
High Courts04 Aug 2010Dismissed
Paras Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts04 Aug 2010Dismissed
Shivam Enterprises Vs Employees State Ins. Corp. and Another
Rajasthan High Court · (2011) 1 LLJ 165
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 75, 75(1), 77
High Courts04 Aug 2010
Mohammed Naim Vs State of Raj. and Others
Rajasthan High Court · (2010) 08 RAJ CK 0010
High Courts03 Aug 2010
Vijay Mehta Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 3 RLW 2780
Motor Vehicles Act, 1988 — Section 86