High Courts27 Jul 2010Dismissed
Amar Singh Vs Ramlal and others
Rajasthan High Court · (2011) ACJ 2301
Motor Vehicles Act, 1988 — Section 166, 173
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,147 of 2,241
High Courts27 Jul 2010Allowed
Rajesh Kumar Bhojnagarwala and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 6 RCR(Civil) 640 : (2011) 1 RLW 763
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 226(3)
High Courts27 Jul 2010Allowed
Praveen Kumar Vs C.B.I.
Rajasthan High Court · (2010) 07 RAJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 8
High Courts26 Jul 2010
Sahun Vs State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(11)
High Courts26 Jul 2010
Jagdish Pareta Vs The State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 439Essential Commodities Act, 1955 — Section 3, 7
High Courts26 Jul 2010
Ram Pal Vs State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts23 Jul 2010Dismissed
Rajasthan Public Service Commission Vs Dr. Mahendra Kumar Aseri and Another
Rajasthan High Court · (2010) 07 RAJ CK 0087
High Courts23 Jul 2010Allowed
Gopal Singh Vs The State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0036
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 396, 460
High Courts23 Jul 2010Allowed
Dharmender Dhabi Vs Hemlata
Rajasthan High Court · (2011) 3 RCR(Civil) 475
Limitation Act, 1963 — Section 5
High Courts23 Jul 2010Dismissed
Pana Devi and Another Vs Ram Lal and Others
Rajasthan High Court · (2010) 07 RAJ CK 0010
High Courts23 Jul 2010Allowed
Gangaram Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 07 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts22 Jul 2010
Prahalad Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RLW 1268
High Courts22 Jul 2010Allowed
Narendra Kumar Chandra Kanta Kothari Charitable Trust and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 6 RCR(Civil) 2820 : (2011) 2 RLW 1713
Rajasthan Municipalities Act, 1959 — Section 173A
High Courts22 Jul 2010
Pukhraj Jain Vs Birbal Singh and Others
Rajasthan High Court · (2010) 4 RLW 3253 : (2011) 1 TAC 1003
High Courts21 Jul 2010Dismissed
Tara Chand and Others Vs Civil Judge (JD) and Judicial Magistrate and Another
Rajasthan High Court · (2010) 07 RAJ CK 0102
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts21 Jul 2010
Narendra Vs State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts21 Jul 2010
Jagdish Prasad Vs State and Others
Rajasthan High Court · (2010) 07 RAJ CK 0053
High Courts21 Jul 2010
Bhagwan Kishore and Others Vs State and Others
Rajasthan High Court · (2010) 07 RAJ CK 0026
High Courts21 Jul 2010Dismissed
Smt. Kamla Devi @ Lali Vs Sohan Lal and Others
Rajasthan High Court · (2011) 3 RLW 1889
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10