COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,148 of 2,241

High Courts20 Jul 2010Allowed

Suresh Jain Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 1 RLW 283

Constitution of India, 1950 — Article 226(3)Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 173, 4Rajasthan Land Revenue Act, 1956 — Section 261(2)

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High Courts20 Jul 2010

Manohar Das and Another Vs Mishri and Others

Rajasthan High Court · (2010) 4 RLW 3490 : (2011) 1 TAC 246

Evidence Act, 1872 — Section 15(1)

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High Courts20 Jul 2010Allowed

Mausam Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379, 399, 402

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High Courts20 Jul 2010

Bhadar Mal @ Bhadur @ Bahadur Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0043

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 457

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High Courts19 Jul 2010Allowed

United India Insurance Co. Vs Smt. Yashodhara and Others

Rajasthan High Court · AIR 2010 Raj 181 : (2010) 4 RLW 3480 : (2011) 1 TAC 172

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 123, 192

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High Courts19 Jul 2010Dismissed

Balaji and Others Vs Civil Judge (Junior Division) and Others

Rajasthan High Court · (2010) 07 RAJ CK 0086

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3)

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High Courts19 Jul 2010

Ram Sahay Verma and Others Vs State and Others

Rajasthan High Court · (2010) 07 RAJ CK 0072

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High Courts19 Jul 2010

Koshal Kr. Joiya Vs State and Others

Rajasthan High Court · (2010) 07 RAJ CK 0059

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)

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High Courts19 Jul 2010Allowed

Umesh alias Banti Vs State of Rajasthan

Rajasthan High Court · (2010) 1 Crimes 713

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts19 Jul 2010Dismissed

Hazari Lal Vs A.D.J. and Others

Rajasthan High Court · (2010) 07 RAJ CK 0017

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High Courts18 Jul 2010

State of Rajasthan Vs Manoj Yadav

Rajasthan High Court · (2012) 1 RLW 680

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 303, 34, 363

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High Courts16 Jul 2010Dismissed

Smt. Yogeshwari Kumari and Others Vs Lake Shore Palace Hotels Pvt. Ltd. and Others Arvind Singh Mewar and Lake Sore Palace Hotels Pvt. Ltd. and Others Vs Smt. Yogeshwari Kumari and Others

Rajasthan High Court · (2011) 101 CLA 198 : (2011) 161 CompCas 579 : (2011) 2 CompLJ 587

COMPANIES ACT, 1956 — Section 397, 398, 402

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High Courts16 Jul 2010

Parshuram Vs State of Raj. and Others

Rajasthan High Court · (2010) 07 RAJ CK 0080

Civil Services (Classification, Control and Appeal) Rules — Rule 14

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High Courts16 Jul 2010Allowed

Gopal Giri Vs Abdul Mazid and Others

Rajasthan High Court · (2010) 07 RAJ CK 0075

Motor Vehicles Act, 1988 — Section 147

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High Courts16 Jul 2010Dismissed

Radhey Shyam Sharma and Others Vs Additional Civil Judge (Jr. Division) and Others

Rajasthan High Court · (2010) 07 RAJ CK 0061

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts16 Jul 2010

Ganpat Lal Vs State of Raj. and Others

Rajasthan High Court · (2010) 07 RAJ CK 0052

Civil Services (Classification, Control and Appeal) Rules — Rule 14

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High Courts16 Jul 2010

Shyam Singh Vs State of Raj. and Others

Rajasthan High Court · (2010) 07 RAJ CK 0046

Civil Services (Classification, Control and Appeal) Rules — Rule 14

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High Courts16 Jul 2010

Ramveer Vs state of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 379, 411, 420, 467

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High Courts16 Jul 2010

Bachchu Ram Sharma Vs State and Others

Rajasthan High Court · (2010) 07 RAJ CK 0031

Constitution of India, 1950 — Article 14Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)

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High Courts16 Jul 2010

Vijay Kumar Vs State of Raj. and Others

Rajasthan High Court · (2010) 07 RAJ CK 0003

Civil Services (Classification, Control and Appeal) Rules — Rule 14

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