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Rajasthan High Court judgments

44,813 judgments · page 1,150 of 2,241

High Courts12 Jul 2010

Nasaru and Another Vs State of Rajasthan

Rajasthan High Court · (2010) CriLJ 4016 : (2011) 6 RCR(Criminal) 227 : (2011) 1 RLW 51

Criminal Procedure Code, 1973 (CrPC) — Section 157(1), 313Penal Code, 1860 (IPC) — Section 302, 325, 34
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High Courts08 Jul 2010Allowed

Balchand Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0030

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 394
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High Courts07 Jul 2010Allowed

Kana Ram Vs State and Others

Rajasthan High Court · (2010) 07 RAJ CK 0078

Penal Code, 1860 (IPC) — Section 376Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9
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High Courts07 Jul 2010

Madan Lal and Another Vs State

Rajasthan High Court · (2011) 2 Crimes 112

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 304B, 306, 34, 498A
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