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Rajasthan High Court judgments

44,813 judgments · page 1,105 of 2,241

High Courts21 Feb 2011Allowed

Ramjilal Vs Moharpal and Others etc.

Rajasthan High Court · AIR 2011 Raj 95

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 17, Order 7 Rule 11Representation of the People Act, 1951 — Section 83
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High Courts18 Feb 2011Dismissed

Nanu Ram Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 3 Crimes 4 : (2011) 8 RCR(Criminal) 710 : (2011) 3 RLW 2671

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts17 Feb 2011

Devi Lal Vs State of Rajasthan

Rajasthan High Court · (2011) CriLJ 2367 : (2011) 4 Crimes 297 : (2011) 5 RCR(Criminal) 311 : (2011) 3 RLW 2653

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 311Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
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High Courts15 Feb 2011Allowed

Matadeen Vs State of Rajathan

Rajasthan High Court · (2011) 5 RCR(Criminal) 479 : (2011) 2 RLW 1066

Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 324, 354, 376
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High Courts15 Feb 2011Dismissed

Khushi Mohd. and Others Vs Smt. Aneesha

Rajasthan High Court · (2011) 4 CivCC 665 : (2011) 3 Crimes 7 : (2011) 2 DMC 647 : (2011) 5 RCR(Criminal) 296 : (2011) 2 RLW 1802

Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 498A
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