Constitution of India, 1950 — Article 226Copyright Act, 1957 — Section 52, 53A, 63, 68Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482

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High Courts11 Feb 2011

Devendra Kumar Garg Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 1 RLW 69

Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 4

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High Courts11 Feb 2011

Shiv Charan Lal Bairwa Vs State and Others

Rajasthan High Court · (2011) 02 RAJ CK 0105

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High Courts11 Feb 2011

Ramendra Singh Vs State and Others

Rajasthan High Court · (2011) 02 RAJ CK 0104

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High Courts11 Feb 2011Dismissed

Dr. Harish C. Lamoria Vs RCSAT and Others

Rajasthan High Court · (2011) 02 RAJ CK 0088

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High Courts11 Feb 2011Dismissed

Mst. Hardei Vs Jagdish Prasad and Others

Rajasthan High Court · (2011) 02 RAJ CK 0085

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts11 Feb 2011Dismissed

Ranveer Singh Vs RCSAT and Others

Rajasthan High Court · (2011) 02 RAJ CK 0084

Constitution of India, 1950 — Article 226

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High Courts11 Feb 2011Allowed

L.Rs. of Lohara Singh Vs The State of Rajasthan and Others

Rajasthan High Court · (2011) 02 RAJ CK 0078

Constitution of India, 1950 — Article 311 , 311(2)Penal Code, 1860 (IPC) — Section 304Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14, 16, 19(1), 19(2), 19(3)

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High Courts11 Feb 2011Dismissed

State of Rajasthan and Another Vs Ram Kumar and Another

Rajasthan High Court · (2011) 02 RAJ CK 0071

Constitution of India, 1950 — Article 226, 227Rajasthan Industrial Disputes Rules, 1958 — Rule 22A

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High Courts11 Feb 2011Dismissed

Shimla Pareek Vs State and Others

Rajasthan High Court · (2011) 02 RAJ CK 0041

Constitution of India, 1950 — Article 226, 227

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High Courts10 Feb 2011Allowed

Nazir Mohammad Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 02 RAJ CK 0108

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High Courts10 Feb 2011Dismissed

Recovery Officer, Employees Provident Fund Organisation Vs Official Liquidator of Basera Cement Ltd. (in Liquidation)

Rajasthan High Court · (2011) 164 CompCas 145

Companies Act, 1956 — Section 11(2), 529A, 530Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11, 11(2), 14B, 7A, 8

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High Courts10 Feb 2011Dismissed

Munna Khan Vs Babu Lal and Others

Rajasthan High Court · (2011) 02 RAJ CK 0070

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High Courts10 Feb 2011

Kedar Das Joshi Vs Union of India (UOI) and Another Govind Singh Vs Union of India (UOI) and Others

Rajasthan High Court · (2011) 02 RAJ CK 0037

Industrial Disputes Act, 1947 — Section 2, 2(A), 2(K)

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High Courts10 Feb 2011

State Bank of Indore Vs Prashant Jhunjhunwala and Others

Rajasthan High Court · (2011) 4 RLW 3379

Companies Act, 1956 — Section 10FSecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17

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High Courts10 Feb 2011

Naveen Sharma Vs Ram Dayal and Others

Rajasthan High Court · (2011) 3 RLW 2060

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 5(3)Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 196

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High Courts10 Feb 2011Allowed

In Re: Official Liquidator of Basera Cement Ltd.

Rajasthan High Court · (2011) 02 RAJ CK 0009

Companies (Court) Rules, 1959 — Rule 169

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