High Courts07 Feb 2011
Bikaner Sahakari Upbhokta Wholesale Bhandar Ltd. Karamchari Sangh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 02 RAJ CK 0111
Rajasthan Co-operative Societies Act, 1965 — Section 32
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,108 of 2,241
High Courts07 Feb 2011Allowed
Rajesh Kumari Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 02 RAJ CK 0093
High Courts07 Feb 2011Dismissed
Khemchand Vs Santosh Kumar and Another
Rajasthan High Court · (2011) 02 RAJ CK 0058
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Feb 2011Dismissed
Poonam Chand Patwari Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 02 RAJ CK 0051
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16Constitution of India, 1950 — Article 226, 227, 311Rajasthan Civil Services (Pension) Rules, 1996 — Rule 53(1)
High Courts07 Feb 2011
Ravindra Singh Vs State and Others Mukesh Kumar Vs D.G.P and Others
Rajasthan High Court · (2011) 02 RAJ CK 0050
High Courts07 Feb 2011Dismissed
ICICI Prudential Life Insurance Co. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2011 Raj 64 : (2011) 2 RLW 1061
Legal Services Authorities Act, 1987 — Section 22(c)
High Courts07 Feb 2011Dismissed
State of Rajasthan and Others Vs Dhanraj Sharma and Another
Rajasthan High Court · (2011) 02 RAJ CK 0047
Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 2011Dismissed
Udai Singh Naruka Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0029
High Courts07 Feb 2011Dismissed
New India Assurance Co. Ltd. Vs Smt. Kanta and Others
Rajasthan High Court · AIR 2011 Raj 83 : (2011) 6 RCR(Civil) 776 : (2011) 3 RLW 2594
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 13Evidence Act, 1872 — Section 137, 137, 3Motor Vehicles Act, 1988 — Section 168, 170, 176, 179
High Courts07 Feb 2011Allowed
Rajendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RLW 2042
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164
High Courts04 Feb 2011Allowed
Rajasthan Financial Corporation Vs Rajendra Kumar and Others
Rajasthan High Court · (2011) 02 RAJ CK 0100
State Financial Corporations Act, 1951 — Section 31(1)
High Courts04 Feb 2011Allowed
Rashmi Sharma Vs Manoj Sharma and Others
Rajasthan High Court · (2011) 02 RAJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 406, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 18
High Courts03 Feb 2011Dismissed
Gulab Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3397
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 354, 376
High Courts03 Feb 2011Allowed
Tara Chand Garg Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 RLW 1665
Constitution of India, 1950 — Article 14, 21, 39(d)
High Courts03 Feb 2011
Smt. Gulcandi Vs Daulat Ram since deceased through legal heirs
Rajasthan High Court · (2011) 02 RAJ CK 0080
High Courts03 Feb 2011Dismissed
Anmol Bus Service Vs State and Others
Rajasthan High Court · AIR 2011 Raj 74 : (2011) 8 RCR(Civil) 2350
Motor Vehicles Act, 1988 — Section 88(5), 88(6)
High Courts03 Feb 2011Dismissed
Nand Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 4 RLW 3377
Criminal Procedure Code, 1973 (CrPC) — Section 24, 301(2), 439(2)
High Courts03 Feb 2011
Shyam Kumar Vaishnav Vs State
Rajasthan High Court · (2011) 3 RCR(Criminal) 93 : (2011) 2 RLW 1597
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(xi), 2(xi)(a), 2(xvi), 2(xVI)(d), 2(xvi)(e)
High Courts03 Feb 2011
O.L. of Basera Cement Ltd. (In Liquidation) Vs Sandeep Karwa and Smt. Alka Karwa
Rajasthan High Court · (2011) 163 CompCas 449 : (2011) 6 RCR(Civil) 600 : (2011) 2 RLW 1782 : (2011) 107 SCL 178
Companies (Court) Rules, 1959 — Rule 124Criminal Procedure Code, 1973 (CrPC) — Section 163, 454(1), 454(2), 454(3), 454(4)
High Courts03 Feb 2011Dismissed
Hawa Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 7 RCR(Criminal) 2363 : (2011) 4 RLW 3053
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439(2)Penal Code, 1860 (IPC) — Section 363, 366, 376