High Courts25 Jan 2011
Dr. Dinesh Kumar Yadav and Others Vs State of Raj. and Others
Rajasthan High Court · (2011) 01 RAJ CK 0041
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,110 of 2,241
High Courts25 Jan 2011Allowed
New India Assurance Co. Ltd. Vs Rajesh Kumar Sharma and another
Rajasthan High Court · (2012) ACJ 1687
Motor Vehicles Act, 1988 — Section 140, 163A, 163B, 166
High Courts25 Jan 2011Dismissed
Bhagat Arya Vs State and Others
Rajasthan High Court · (2011) 2 RLW 1569
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18
High Courts24 Jan 2011Dismissed
Mohd. Saleem Balim Vs State of Rajasthan
Rajasthan High Court · (2011) 5 RCR(Criminal) 326 : (2011) 3 RLW 1979
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts24 Jan 2011
R.S. Gupta Vs Debts Recovery Appellate Tribunal and Others
Rajasthan High Court · (2011) 01 RAJ CK 0065
Constitution of India, 1950 — Article 226
High Courts24 Jan 2011Dismissed
Sahil and Others Vs Board of Revenue and Others
Rajasthan High Court · (2011) 01 RAJ CK 0049
Rajasthan Tenancy Act, 1955 — Section 189, 212, 233, 88, 89
High Courts24 Jan 2011
Mohan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RLW 1351
Hindu Marriage Act, 1955 — Section 11, 12, 13, 18, 5
High Courts24 Jan 2011Dismissed
Deepak Khinchi Vs The State of Rajasthan
Rajasthan High Court · (2011) 01 RAJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 311Explosive Substances Act, 1908 — Section 3, 4, 5, 6, 7Penal Code, 1860 (IPC) — Section 285, 286, 304, 323, 324
High Courts21 Jan 2011Dismissed
Vedprakash Paladiya Vs State of Rajasthan
Rajasthan High Court · (2011) 5 RCR(Criminal) 327 : (2011) 3 RLW 1976
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438, 439, 439(2), 482Penal Code, 1860 (IPC) — Section 120B, 420, 463, 465, 468
High Courts21 Jan 2011Dismissed
Sushri and Others Vs Debts Recovery Appellate Tribunal and Others
Rajasthan High Court · (2011) 01 RAJ CK 0071
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Jan 2011Allowed
Sheokat Ali and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 01 RAJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts21 Jan 2011Dismissed
Sher Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RLW 1120
Constitution of India, 1950 — Article 226, 227Rajasthan Civil Services (Pension) Rules, 1996 — Rule 53(1)
High Courts21 Jan 2011
Buddhi Prakash Saini and Another Vs Federal Bank Ltd. and Others
Rajasthan High Court · (2011) 01 RAJ CK 0033
Constitution of India, 1950 — Article 226(3)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17
High Courts21 Jan 2011
Shambhu Lal Lahoti Vs State Bank of India and Another
Rajasthan High Court · (2011) 01 RAJ CK 0026
Constitution of India, 1950 — Article 226(3)
High Courts21 Jan 2011
Satya Narain Vs Mahesh Chand and Others
Rajasthan High Court · (2011) 8 RCR(Civil) 3147 : (2011) 3 RLW 2172
High Courts20 Jan 2011Dismissed
New India Assurance Co. Ltd. Vs Narendra Kumar and Another
Rajasthan High Court · (2011) 3 RLW 2191
Evidence Act, 1872 — Section 58, 63, 65, 68
High Courts20 Jan 2011
Shanta Meena (Smt.) Vs Smt. Kulshree and Another
Rajasthan High Court · AIR 2011 Raj 99 : (2011) 2 CivCC 421 : (2011) 6 RCR(Civil) 857 : (2011) 3 RLW 1918
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2
High Courts20 Jan 2011Dismissed
Ganga Sharan Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3581
Rajasthan Panchayat Samitis and Zila Parishads Service Rules, 1959 — Rule 17
High Courts20 Jan 2011Dismissed
Rajasthan Agriculture University Vs State of Raj. and Others State of Rajasthan Vs Rajasthan Agriculture University and Another
Rajasthan High Court · (2011) 1 RLW 783
High Courts20 Jan 2011
Dr. Prateek Dargar Vs State of Raj. and Others
Rajasthan High Court · (2011) 01 RAJ CK 0056