High Courts20 Jan 2011Dismissed
Raj. Agri. University Vs Dr. Zabar Singh Solanki
Rajasthan High Court · (2011) 1 RLW 783
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,111 of 2,241
High Courts19 Jan 2011Dismissed
Aruna Verma Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3409
Constitution of India, 1950 — Article 14, 16Rajasthan Educational (Collegiate Branch) Rules, 1986 — Rule 7A
High Courts19 Jan 2011
Vibha Baluni Vs State and Others
Rajasthan High Court · (2011) 4 RLW 3407
Rajasthan Voluntary Rural Education Services Rules, 2010 — Rule 2, 4, 5
High Courts19 Jan 2011Dismissed
Kedar Bai Vs State
Rajasthan High Court · (2011) 2 RLW 1007 : (2011) 1 RLW 1007
Criminal Procedure Code, 1973 (CrPC) — Section 100General Clauses Act, 1897 — Section 3(42)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 29, 41, 42
High Courts19 Jan 2011
Dr. Amit Gupta and Another Vs State of Raj. and Others
Rajasthan High Court · (2011) 01 RAJ CK 0097
High Courts19 Jan 2011
Dr. Umesh Kumar Sharma and Others Vs State of Raj. and Others
Rajasthan High Court · (2011) 01 RAJ CK 0036
High Courts19 Jan 2011Allowed
Rinku Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 3 Crimes 581
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52Penal Code, 1860 (IPC) — Section 302, 447
High Courts19 Jan 2011Dismissed
Smt. Rukma Devi Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 132
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120B, 143, 201, 302, 34
High Courts19 Jan 2011Allowed
Manju Kawadiya Vs Ghyanshyam Sahu
Rajasthan High Court · (2011) 4 RLW 2972
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jan 2011Dismissed
Balram Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 141
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Rajasthan High Court of Judicature Rules, 1952 — Rule 134
High Courts18 Jan 2011Dismissed
Jagmohan Soni Vs Kamlesh Kumar
Rajasthan High Court · (2011) 01 RAJ CK 0068
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts18 Jan 2011Dismissed
Gopi Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 01 RAJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319, 397, 401Penal Code, 1860 (IPC) — Section 302, 498A
High Courts18 Jan 2011Dismissed
Smt. Anita Mathur Vs State Bank of Bikaner and Others
Rajasthan High Court · (2011) 01 RAJ CK 0043
Constitution of India, 1950 — Article 226, 226(3)
High Courts18 Jan 2011Dismissed
Jai Ram and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 5 RCR(Criminal) 505 : (2011) 2 RLW 1156
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 384, 500
High Courts18 Jan 2011Allowed
Rajasthan Udhyog Vs Assistant Director (Enforcement) Agr. and Another
Rajasthan High Court · (2011) 8 RCR(Civil) 2054 : (2011) 2 RLW 1158
Central Excises and Salt Act, 1944 — Section 11A(2), 11ACCriminal Procedure Code, 1973 (CrPC) — Section 188Foreign Exchange Management Act, 1999 — Section 35
High Courts18 Jan 2011
Narottam Vs Geeta Devi and Others
Rajasthan High Court · AIR 2011 Raj 60
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Jan 2011Dismissed
Shabbir Ali Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 01 RAJ CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 319, 482Penal Code, 1860 (IPC) — Section 332, 353
High Courts17 Jan 2011Allowed
Mohd. Sher Khan Vs State of Rajasthan
Rajasthan High Court · (2011) 01 RAJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 336, 468(2), 469Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 268, 286, 336
High Courts17 Jan 2011Allowed
Deep Jyoti Company Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2011 Raj 67 : (2011) 5 RCR(Civil) 237 : (2011) 2 RLW 1116
Rajasthan Minor Mineral Concession Rules, 1986 — Rule 63
High Courts17 Jan 2011
Khalilurrehman Vs State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (2011) 01 RAJ CK 0051