High Courts02 Feb 2011

Kamaljeet S. Ahluwalia Vs Union of India (UOI)

Rajasthan High Court · (2011) 242 CTR 395 : (2012) 1 RLW 134 : (2011) 198 TAXMAN 537

Constitution of India, 1950 — Article 136, 14, 226Income Tax (Amendment) Act, 1961 — Section 120, 124, 127, 127(1), 127(2)Income Tax Act, 1922 — Section 5(7A)
High Courts01 Feb 2011Allowed

Subhash Chandra Vs State of Rajasthan

Rajasthan High Court · (2011) CriLJ 2999 : (2011) 4 RCR(Criminal) 675

Criminal Procedure Code, 1973 (CrPC) — Section 227, 319Penal Code, 1860 (IPC) — Section 120(B), 408, 409
High Courts28 Jan 2011Allowed

Anant Kumar Gupta Vs State of Rajasthan

Rajasthan High Court · (2011) CriLJ 2126 : (2011) 2 RLW 1343

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(1), 439Evidence Act, 1872 — Section 27
High Courts27 Jan 2011Dismissed

Rajesh Goyal Vs Union of India

Rajasthan High Court · (2012) 284 ELT 164 : (2011) 5 RCR(Criminal) 338 : (2011) 3 RLW 1968

Central Excises and Salt Act, 1944 — Section 9, 9ACriminal Procedure Code, 1973 (CrPC) — Section 439
High Courts27 Jan 2011Dismissed

M.N. Manappa Vs State of Rajasthan

Rajasthan High Court · (2011) 6 RCR(Civil) 806 : (2011) 2 RLW 1786

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(2)Constitution of India, 1950 — Article 2, 22, 22(4), 22(5), 226Customs Act, 1962 — Section 108, 11, 118, 119, 135(1)