COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,107 of 2,241

High Courts09 Feb 2011

Arvind Kumar Sharma Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 3 RLW 2052

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Notaries Act, 1952 — Section 10, 10(4), 8Notary Rules, 1956 — Rule 11, 13

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High Courts09 Feb 2011Dismissed

Lala Ram Vs Rajasthan State Roadways Corporation and Another

Rajasthan High Court · (2011) 02 RAJ CK 0106

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High Courts09 Feb 2011Dismissed

Ajmer Vidyut Vitran Nigam Lrd. and Another Vs Om Prakash and Another

Rajasthan High Court · (2011) 02 RAJ CK 0098

Legal Services Authorities Act, 1987 — Section 22C

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High Courts09 Feb 2011Dismissed

Varinder Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 2 DMC 538 : (2011) 5 RCR(Criminal) 424 : (2011) 3 RLW 1895

Criminal Procedure Code, 1973 (CrPC) — Section 428Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 120B, 323, 406, 498A

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High Courts09 Feb 2011Dismissed

Ramesh Chand Sharma Vs RCSAT and Others

Rajasthan High Court · (2011) 02 RAJ CK 0081

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High Courts09 Feb 2011

Siraj Mohd. Vs State and Others

Rajasthan High Court · (2011) 02 RAJ CK 0079

Civil Services (Classification, Control and Appeal) Rules — Rule 14

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High Courts09 Feb 2011Dismissed

State of Rajasthan and Another Vs Lalu Ram and Another

Rajasthan High Court · (2011) 02 RAJ CK 0077

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33, 33A

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High Courts09 Feb 2011Dismissed

Kalu Lal Patel Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 02 RAJ CK 0076

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High Courts09 Feb 2011

Babulal Yadav Vs State and Others

Rajasthan High Court · (2011) 02 RAJ CK 0061

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High Courts09 Feb 2011

Satyaveer Singh Vs State and Others

Rajasthan High Court · (2011) 02 RAJ CK 0056

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High Courts09 Feb 2011Allowed

Sanjay Narayan and Another Vs Jiwan Ram and Others

Rajasthan High Court · (2011) 4 TAC 178

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High Courts09 Feb 2011Dismissed

Madan Singh Vs Chief Engineer, Ground Water Department and Others

Rajasthan High Court · (2011) 02 RAJ CK 0022

Constitution of India, 1950 — Article 226, 227

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High Courts08 Feb 2011Dismissed

Narsi Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 5 RCR(Criminal) 319 : (2011) 3 RLW 1999

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 437, 438, 439, 439(2)Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302

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High Courts08 Feb 2011Allowed

Mohan Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2011) 02 RAJ CK 0110

Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 302, 304, 34

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High Courts08 Feb 2011Allowed

Makhan Lal Saini Vs State and Others

Rajasthan High Court · (2011) 02 RAJ CK 0103

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High Courts08 Feb 2011Dismissed

Mahaveer Budania and Others Vs The Rajasthan State Co-op. Spinning and Ginning Mills Fed. Ltd. and Others

Rajasthan High Court · (2011) 02 RAJ CK 0092

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High Courts08 Feb 2011Allowed

Anil Kumar Agrawal and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 2 RLW 1595

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts08 Feb 2011Dismissed

Bithal Das and Another Vs Kanhaya Lal and Others

Rajasthan High Court · (2011) 02 RAJ CK 0057

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts08 Feb 2011Dismissed

Nagar Nigam, Kota and Another Vs Chhagan Lal

Rajasthan High Court · (2011) 02 RAJ CK 0048

Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Municipalities Act, 1959 — Section 271

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High Courts08 Feb 2011Dismissed

Hazi Gulam Rasul and Another Vs Gulam Farid and Others

Rajasthan High Court · (2011) 02 RAJ CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482

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