High Courts17 Jan 2011Allowed
Banwarilal Meena and Another Vs Ramcharan and Another
Rajasthan High Court · (2011) 3 RLW 2178
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,112 of 2,241
High Courts14 Jan 2011Dismissed
Manakiya Lal Verma Textile Institute and Another Vs Vinod Kumar and Another
Rajasthan High Court · (2011) 01 RAJ CK 0095
High Courts14 Jan 2011Dismissed
Commissioner of Income Tax Vs Chalana Hospital and Research Centre
Rajasthan High Court · (2011) 01 RAJ CK 0025
Income Tax Act, 1961 — Section 143(3), 260A
High Courts13 Jan 2011Dismissed
Smt. Karamjeet Kaur alias Pammi and Others Vs Libra Finance and Carrier Pvt. Limited and Another
Rajasthan High Court · (2011) 01 RAJ CK 0096
High Courts13 Jan 2011
Ram Kalyan Vs State of Rajasthan
Rajasthan High Court · (2011) 01 RAJ CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts13 Jan 2011Dismissed
Srichand Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 01 RAJ CK 0069
High Courts13 Jan 2011
In Re : Spintex Tubes and Cones Ltd. (in Liquidation)
Rajasthan High Court · (2011) 163 CompCas 357
Companies (Court) Rules, 1959 — Rule 180, 181, 182, 183, 184Companies Act, 1956 — Section 454, 481, 543, 555(2)State Financial Corporations Act, 1951 — Section 29
High Courts13 Jan 2011Dismissed
Raghuveer Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 01 RAJ CK 0048
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 10A
High Courts13 Jan 2011Dismissed
Anukampa Computers Pvt. Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 01 RAJ CK 0042
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts13 Jan 2011Dismissed
Oriental Insurance Company Ltd. Vs Puran and Others
Rajasthan High Court · AIR 2011 Raj 104 : (2011) 8 RCR(Civil) 3044 : (2011) 3 RLW 2174 : (2011) 4 TAC 195
Motor Vehicles Act, 1988 — Section 149(2), 149(7), 163A, 165, 166
High Courts13 Jan 2011Dismissed
Nishant and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3320
Constitution of India, 1950 — Article 14, 16
High Courts12 Jan 2011Dismissed
Smt. Rukmani Devi and Another Vs Government of Rajasthan and Others
Rajasthan High Court · (2011) 01 RAJ CK 0091
Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Rule 10(3)
High Courts12 Jan 2011
Smt. Lila Jain Vs Rajasthan Civil Services and Others
Rajasthan High Court · (2011) 01 RAJ CK 0082
High Courts12 Jan 2011Allowed
Ms. Vandana Sharma Vs Rajasthan Public Service Commission and Another
Rajasthan High Court · (2011) 01 RAJ CK 0078
High Courts12 Jan 2011Dismissed
Sarjeet Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 01 RAJ CK 0053
Constitution of India, 1950 — Article 14
High Courts12 Jan 2011Dismissed
Deepak Dixit Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 01 RAJ CK 0052
Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Rule 5
High Courts12 Jan 2011Dismissed
Dr. Laxman Singh and Others Vs Rajasthan Public Service Commission and Another
Rajasthan High Court · (2011) 01 RAJ CK 0024
High Courts12 Jan 2011Dismissed
Surendra Kataria (Dr.) Vs Dr. (Smt.) Shashi Induliya and Others
Rajasthan High Court · (2011) 5 RCR(Criminal) 340 : (2011) 3 RLW 1962
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 420
High Courts12 Jan 2011Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Sukan Das and Others
Rajasthan High Court · (2011) 01 RAJ CK 0001
High Courts11 Jan 2011Dismissed
Dinesh Enterprises (M/s.) Vs CTO, Special Circle-II, Jodhpur
Rajasthan High Court · (2011) 2 RLW 1191
Central Sales Tax Act, 1956 — Section 8, 8(2A), 8(5)Constitution of India, 1950 — Article 14, 166(2)(3), 265