High Courts06 Jan 2011Dismissed
Babulal Vs State of Rajasthan
Rajasthan High Court · (2011) CriLJ 1314 : (2011) 3 RLW 1944
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 325, 334, 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,114 of 2,241
High Courts06 Jan 2011Dismissed
S.N. Derashri Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 RLW 988 : (2011) 1 RLW 988
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts05 Jan 2011Dismissed
Pankaj Sharma Vs State of Rajasthan
Rajasthan High Court · (2011) 3 RCR(Criminal) 455 : (2011) 3 RCR(Criminal) 455 : (2011) 3 RLW 2010
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 120B, 272, 273, 420
High Courts05 Jan 2011Dismissed
Mahi Ram Vs Rajana Saraf
Rajasthan High Court · (2011) 2 RLW 1243
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Jan 2011Allowed
District Excise Officer and Others Vs Kishore Singh
Rajasthan High Court · AIR 2011 Raj 70 : (2011) 1 RLW 869
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11Rajasthan Excise Act, 1950 — Section 9A, 9B
High Courts05 Jan 2011Dismissed
Beela Ram Vs Vishnu Kumar Khandelwal and Others
Rajasthan High Court · (2011) 01 RAJ CK 0093
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts05 Jan 2011Dismissed
Shoorveer Bohra Vs Shri U.K. Mishra
Rajasthan High Court · (2011) 01 RAJ CK 0088
High Courts05 Jan 2011
Kumari Anita Meghwal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 01 RAJ CK 0086
High Courts05 Jan 2011Allowed
Bapulal and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 01 RAJ CK 0085
Penal Code, 1860 (IPC) — Section 149
High Courts05 Jan 2011Allowed
Mamta Meena Vs Rajasthan Public Service Commission
Rajasthan High Court · (2011) 01 RAJ CK 0084
High Courts05 Jan 2011Allowed
Harshad Singh Naruka and Dr. Nooren Mirza and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 01 RAJ CK 0073
High Courts05 Jan 2011Allowed
Mahavir Vs State of Rajasthan
Rajasthan High Court · (2011) 01 RAJ CK 0057
High Courts05 Jan 2011Allowed
Ratan Singh Khandelwal Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 01 RAJ CK 0055
High Courts05 Jan 2011Allowed
Mukesh Vs State of Rajasthan
Rajasthan High Court · (2011) 01 RAJ CK 0050
High Courts05 Jan 2011Allowed
Mangalram and Others Vs Sunil Kumar and Others
Rajasthan High Court · AIR 2011 Raj 61
High Courts05 Jan 2011Dismissed
Banke Bihari Process Pvt. Ltd. Vs Commissioner of C. Ex., Jaipur- II
Rajasthan High Court · (2012) 275 ELT 37
Central Excises and Salt Act, 1944 — Section 35(H)
High Courts04 Jan 2011Allowed
Kailash and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2011 Raj 79 : (2011) 5 RCR(Civil) 611 : (2011) 2 RLW 1023 : (2011) 1 RLW 1023
Land Acquisition Act, 1894 — Section 4, 4(1), 50A, 5A, 6Rajasthan Housing Board Act, 1970 — Section 27
High Courts04 Jan 2011Dismissed
Avinash Mathur Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 Crimes 116 : (2011) 2 RLW 1003 : (2011) 1 RLW 1003
Constitution of India, 1950 — Article 226(3)Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420
High Courts04 Jan 2011Allowed
Om Prakash Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 543
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16Constitution of India, 1950 — Article 14, 16Rajasthan Civil Services (Classification, Control and Appeal) Act, 1958 — Section 13
High Courts04 Jan 2011Dismissed
Munshi Lal Verma Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 01 RAJ CK 0075
Rajasthan Motor Garage Subordinate Service Rules, 1979 — Rule 17, 21Rajasthan Subordinate Service (Recruitment and Other Service Conditions) Rules, 1960 — Rule 16, 17, 17(5), 18