COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,115 of 2,241

High Courts04 Jan 2011Allowed

The Oriental Insurance Company Ltd. Vs Smt. Chuki Devi and Ors, Shri Bajrang Lal and Ors and Smt. Bhagwati and Others

Rajasthan High Court · (2011) 01 RAJ CK 0072

Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 147

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High Courts04 Jan 2011Allowed

Bhanwar Lal Khatik Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 01 RAJ CK 0046

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17

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High Courts04 Jan 2011Dismissed

Abdul Rehman Qureshi Vs Rajesh Kumar Bhojnagarwala

Rajasthan High Court · (2011) 2 RLW 1140

Rajasthan Co-operative Societies Act, 2001 — Section 55, 58, 63, 64, 64(1)Rajasthan Co-operative Societies Rules, 2003 — Rule 75(6)

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High Courts04 Jan 2011

Pratap Singh and Others Vs Smt. Zimmi and Others

Rajasthan High Court · (2011) 01 RAJ CK 0011

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 45

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High Courts03 Jan 2011Allowed

Ganesh and Others Vs State

Rajasthan High Court · (2011) 1 RLW 638

Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 302, 342, 396

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High Courts03 Jan 2011

Sikandar Vs State of Rajasthan

Rajasthan High Court · (2011) 01 RAJ CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 411, 457

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High Courts03 Jan 2011Dismissed

Ram Gopal Sharma Vs State of Raj. and Others

Rajasthan High Court · (2011) 01 RAJ CK 0060

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High Courts03 Jan 2011Dismissed

Santra Devi and Others Vs Gordhan Yadav and Others

Rajasthan High Court · (2011) 01 RAJ CK 0037

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High Courts01 Jan 2011Dismissed

Rajasthan State Industrial Development and Investment Corporation Ltd. Vs Vijendra Singh and Others

Rajasthan High Court · (2011) 4 RLW 2862

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 11, 18, 20, 23, 24

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High Courts31 Dec 2010Dismissed

Khannan Polymers Vs Bairathi Shoes Company Private Limited

Rajasthan High Court · (2010) 45 PTC 572

Trade Marks Act, 1999 — Section 134

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High Courts24 Dec 2010Dismissed

IDBI Bank Ltd. Vs Blooming Engineers Private Ltd. and Others

Rajasthan High Court · (2010) 12 RAJ CK 0034

Limitation Act, 1963 — Section 5

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High Courts23 Dec 2010

Datta Ram Ramesh Kumar Vs D.I.G., B.S.F.

Rajasthan High Court · AIR 2011 Raj 76 : (2011) 1 RLW 800

Civil Procedure Code Amendment Act, 2002 — Section 100, 100A, 102, 16(2), 96Rajasthan High Court Ordinance, 1949 — Section 18

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High Courts23 Dec 2010Dismissed

Raghunath Singh Vs State of Rajasthan

Rajasthan High Court · (2010) 12 RAJ CK 0093

Criminal Procedure Code, 1973 (CrPC) — Section 394

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High Courts23 Dec 2010Allowed

Kishori (Shri) Vs Board of Revenue for Rajasthan and Others

Rajasthan High Court · (2012) 1 RLW 189

Rajasthan Tenancy Act, 1955 — Section 15, 16, 180, 188, 88

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High Courts23 Dec 2010

Kanwara Vs State of Rajasthan

Rajasthan High Court · (2010) 12 RAJ CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 304

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High Courts23 Dec 2010

Amalgamation Polycon International Ltd. Vs Vinayak Polycon Internal Ltd.

Rajasthan High Court · (2010) 12 RAJ CK 0041

Companies Act, 1956 — Section 391, 394

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High Courts23 Dec 2010

Dau Baba IT College Vs The State of Rajasthan and Others Vinayak College of Education Vs Regional Director, NRC, NCTE and Others S.D College of Education Vs NCTE and Others Managing Society of Proposed Tessitory Research Institute for Science Education and Technology Vs Union of India (UOI) and Others

Rajasthan High Court · (2010) 12 RAJ CK 0033

National Council for Teachers Education Regulations — Regulation 7(11), 7(9)

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High Courts23 Dec 2010Dismissed

Shankar Agrawal Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 7 RCR(Criminal) 683 : (2011) 2 RLW 1104

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 227, 228Penal Code, 1860 (IPC) — Section 141, 142, 143, 148, 149

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High Courts22 Dec 2010Dismissed

Smt. Shakuntala Devi and Another Vs The Rent Tribunal (Newly Constituted) and Additional Civil Judge (Sr. Div.) and Others

Rajasthan High Court · (2010) 12 RAJ CK 0076

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts22 Dec 2010

Bhikam Singh and Others Vs Commissioner and Others

Rajasthan High Court · (2010) 12 RAJ CK 0075

Limitation Act, 1963 — Section 5Rajasthan Public Trusts Act, 1959 — Section 22

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