High Courts11 Jan 2011
Mahesh Virani Vs State of Rajasthan
Rajasthan High Court · (2011) 7 RCR(Criminal) 234 : (2011) 3 RLW 1966
Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Information Technology Act, 2000 — Section 67, 77B
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,113 of 2,241
High Courts11 Jan 2011Dismissed
Ram Kishan Vs Jaipur Vidyut Vitran Nigam Limited and Others
Rajasthan High Court · (2011) 01 RAJ CK 0092
Employees Service Regulations, 1964 — Regulation 29Penal Code, 1860 (IPC) — Section 134, 302, 304
High Courts11 Jan 2011
Smt. Kumud Bhatt Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 547
Evidence Act, 1872 — Section 108Penal Code, 1860 (IPC) — Section 420Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19, 268B, 268C, 268D
High Courts11 Jan 2011
Gajanand Sharma Vs State and Others
Rajasthan High Court · (2011) 2 RLW 1483
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 17
High Courts11 Jan 2011Dismissed
Shanti Lal Vs Board of Revenue and Others
Rajasthan High Court · AIR 2011 Raj 72
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 5, Order 41 Rule 25Hindu Succession Act, 1956 — Section 6, 8Rajasthan Tenancy Act, 1955 — Section 188, 88
High Courts10 Jan 2011Dismissed
Sedu Ram and Others Vs Mali Ram and Others
Rajasthan High Court · (2012) 1 TAC 825
High Courts10 Jan 2011Dismissed
Banswara Syntex Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 267 ELT 305 : (2011) 2 RLW 1093
Central Excises and Salt Act, 1944 — Section 11A, 35GConstitution of India, 1950 — Article 136Hot Air Stenter Independent Textile Processors Annual Capacity Determination Rules, 1998 — Rule 3, 3(1)
High Courts07 Jan 2011Allowed
Jagdmba Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 01 RAJ CK 0116
High Courts07 Jan 2011Allowed
Amandep Singh alias Amna Vs State of Rajasthan
Rajasthan High Court · (2011) CriLJ 1599
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52Penal Code, 1860 (IPC) — Section 302, 447
High Courts07 Jan 2011Dismissed
United India Insurance Company Ltd. Vs Babu Lal and Others
Rajasthan High Court · (2011) 01 RAJ CK 0081
High Courts07 Jan 2011
Dheeraj Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 01 RAJ CK 0079
High Courts07 Jan 2011
Amar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 01 RAJ CK 0067
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts07 Jan 2011
Girdhari Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 01 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts07 Jan 2011Allowed
Smt. Indira Devi and Others Vs Naresh and Another
Rajasthan High Court · (2011) 01 RAJ CK 0064
Motor Vehicles Act, 1988 — Section 147, 163A
High Courts07 Jan 2011
Gopi Ram and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 01 RAJ CK 0038
High Courts07 Jan 2011Allowed
Abadul Salam Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 01 RAJ CK 0029
High Courts07 Jan 2011Allowed
Bijendar Singh and Others Vs State Of Rajasthan
Rajasthan High Court · (2011) 01 RAJ CK 0014
High Courts07 Jan 2011Dismissed
Hari Prakash Sharma Vs Union of India and Another
Rajasthan High Court · (2011) 3 RLW 1981
High Courts06 Jan 2011Dismissed
Mahaveer Singh Vs The State of Rajasthan
Rajasthan High Court · (2011) 01 RAJ CK 0113
Arms Act, 1959 — Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts06 Jan 2011Allowed
Shakir Vs State of Rajasthan
Rajasthan High Court · (2011) 5 RCR(Criminal) 343 : (2011) 2 RLW 1091
Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 427(2), 482Penal Code, 1860 (IPC) — Section 34, 392