High Courts23 Feb 2011
Radhey Shyam Meena and Another Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0120
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,104 of 2,241
High Courts23 Feb 2011
Vidhyadhar Sharma Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0119
High Courts23 Feb 2011
Jugraj Singh Vs The State of Rajasthan
Rajasthan High Court · (2011) 02 RAJ CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 308
High Courts23 Feb 2011Dismissed
Rajesh Goyal and Others Vs The Court of District Collector and District Magistrate and Another
Rajasthan High Court · (2011) 02 RAJ CK 0115
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(3A), 14
High Courts23 Feb 2011
Bhanwar Singh Vs State of Raj. and Others
Rajasthan High Court · (2011) 02 RAJ CK 0102
Rajasthan Class IVth Services (Recruitment and Other Service Conditions) Rules, 1999 — Rule 6(4)
High Courts23 Feb 2011Dismissed
Nand Lal Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2011 Raj 94
Rajasthan Forest (Settlement) Rules, 1958 — Rule 12(3)Rajasthan Forest Act, 1953 — Section 29(1), 29(4)
High Courts23 Feb 2011Dismissed
Lal Bahadur Shastri (P.G.) College Vs Umrao Singh and Others
Rajasthan High Court · (2011) 02 RAJ CK 0069
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 21
High Courts23 Feb 2011Dismissed
Smt. Manju Chouhan Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0067
Limitation Act, 1963 — Section 5
High Courts23 Feb 2011Allowed
Irfan Ahmed and Others Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0066
Constitution of India, 1950 — Article 14
High Courts23 Feb 2011Dismissed
Smt. Prabhu Jyoti Vs Raj. Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2011) 02 RAJ CK 0046
Constitution of India, 1950 — Article 226
High Courts23 Feb 2011
Babu Singh Vs Hindaun Sahkari Bhoomi Vikas Bank Limited and Others
Rajasthan High Court · (2011) 02 RAJ CK 0043
High Courts23 Feb 2011Allowed
State of Rajasthan Vs Achala Ram
Rajasthan High Court · (2011) 3 Crimes 563 : (2011) 5 RCR(Criminal) 411 : (2011) 2 RLW 1068
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Essential Commodities Act, 1955 — Section 3, 6A, 6C, 6E, 7
High Courts23 Feb 2011Dismissed
State Vs Smt. Barji Devi and Others
Rajasthan High Court · (2011) 02 RAJ CK 0024
High Courts23 Feb 2011
Jitendra Singh and Another Vs Managing Director and Another
Rajasthan High Court · (2011) 02 RAJ CK 0008
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts22 Feb 2011Allowed
Ramji alias Ramjilal and Others Vs State of Rajasthan
Rajasthan High Court · (2011) CriLJ 4771
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 148, 149, 307, 392, 395
High Courts22 Feb 2011Dismissed
Durgesh Singh Khinchi Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RLW 2069
Constitution of India, 1950 — Article 14, 16
High Courts22 Feb 2011Dismissed
State of Rajasthan Vs Shankar Singh
Rajasthan High Court · (2011) 02 RAJ CK 0052
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 17, 18
High Courts22 Feb 2011Dismissed
State of Rajasthan and Others Vs Rajpal Singh Chauhan
Rajasthan High Court · AIR 2011 Raj 101 : (2011) 5 CivCC 425 : (2011) 6 RCR(Civil) 788 : (2011) 2 RLW 1460
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 35, 100, 115, 2(2)Limitation Act, 1963 — Section 5
High Courts21 Feb 2011Dismissed
Harlal Singh Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0064
High Courts21 Feb 2011Dismissed
Ram Dayal Vs RCSAT and Others
Rajasthan High Court · (2011) 02 RAJ CK 0063