High Courts04 Mar 2011Allowed
Prem Chand Jain Vs State and Others
Rajasthan High Court · (2011) 4 RLW 3356
Rajasthan Finance Act, 2006 — Section 38, 42(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,102 of 2,241
High Courts04 Mar 2011Dismissed
Sattu @ Satyanarayan Vs State of Rajasthan
Rajasthan High Court · (2011) 3 RLW 2079
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 438, 439Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201
High Courts04 Mar 2011Allowed
Puran @ Puniram Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 70(2)Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379
High Courts04 Mar 2011Dismissed
Shiv Singh and Another Vs State of Raj.
Rajasthan High Court · (2011) 03 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Mar 2011Dismissed
Rajkumar Sawlani Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0085
Penal Code, 1860 (IPC) — Section 420, 482
High Courts04 Mar 2011
Anubhav Purohit Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 299, 70(2)Penal Code, 1860 (IPC) — Section 406, 420, 447
High Courts04 Mar 2011Dismissed
Bhavesh Gangwani Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0073
High Courts04 Mar 2011
Babu Lal Rao Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0054
Penal Code, 1860 (IPC) — Section 363, 366(A), 380
High Courts04 Mar 2011Dismissed
Pavneet Kaur Vs Jasvinder Singh and Another
Rajasthan High Court · AIR 2011 Raj 93
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts04 Mar 2011
Subhash Chand and Others Vs Board of Revenue and Others
Rajasthan High Court · (2011) 3 RLW 2206
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 2
High Courts04 Mar 2011Dismissed
Bhagchand Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0003
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Mar 2011
Prem Chand and Others Vs Ghisi Bai and Others
Rajasthan High Court · (2012) 1 CivCC 381 : (2012) 1 RLW 220
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 26A, Order 41 Rule 27
High Courts03 Mar 2011Allowed
Shiba Prasad Mishra Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 Crimes 588
Criminal Procedure Code, 1973 (CrPC) — Section 397Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts03 Mar 2011Dismissed
Pankaj Kulhari Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts01 Mar 2011Allowed
Bhura Angrej @ Siraj Khan and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 1 Crimes 82 : (2011) 3 RLW 2227
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 363, 366, 376(2), 380
High Courts01 Mar 2011
Ram Niwas @ Mandiya Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0069
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 341
High Courts01 Mar 2011Allowed
Shri Dan Vs State of Rajasthan
Rajasthan High Court · (2011) CriLJ 2239 : (2011) 3 RCR(Criminal) 651
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 161, 162, 218, 467Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts01 Mar 2011
National Insurance Co. Ltd. Vs Dindayal and Others
Rajasthan High Court · (2011) 6 RCR(Civil) 496 : (2011) 4 RLW 3690
High Courts28 Feb 2011
Shiv Kumar Goyal Partner M/s. Hariram Udhyog and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 3 RLW 2364
High Courts28 Feb 2011Dismissed
Lrs. of Ratanlal Vs Lrs. of Bheem Raj
Rajasthan High Court · (2011) 4 RLW 2830
Criminal Procedure Code, 1973 (CrPC) — Section 145