High Courts17 Mar 2011Allowed
Smt. Jamna Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0117
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,100 of 2,241
High Courts17 Mar 2011Dismissed
Vijay Kumar Duggar Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 438, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts17 Mar 2011Dismissed
Vijay Kumar Meena Vs Union of India (UOI)
Rajasthan High Court · (2011) 03 RAJ CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Mar 2011Allowed
Hari Singh Vs The State of Rajasthan
Rajasthan High Court · (2011) 3 Crimes 276
Criminal Procedure Code, 1973 (CrPC) — Section 161, 228(1), 313Penal Code, 1860 (IPC) — Section 307, 324, 325, 326, 34
High Courts17 Mar 2011Dismissed
Indian Oil Corporation Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RCR(Rent) 503 : (2011) 3 RLW 2284
Constitution of India, 1950 — Article 226, 227Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 2, 4Transfer of Property Act, 1882 — Section 106 , 111
High Courts16 Mar 2011
Gulabram and Others Vs Popat Kumar and Another
Rajasthan High Court · (2011) 3 RLW 2783
Motor Vehicles Act, 1988 — Section 173
High Courts16 Mar 2011Allowed
Bheru Lal and Another Vs Union of India (UOI)
Rajasthan High Court · (2011) 3 RLW 2563
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 287, 313, 342Evidence Act, 1872 — Section 24, 25, 26, 27, 30
High Courts16 Mar 2011
Rakesh and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0082
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts16 Mar 2011
Puran Singh Vs The State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 313Rajasthan Excise Act, 1950 — Section 54
High Courts16 Mar 2011
Shri Ramdayal Dass and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 471
High Courts16 Mar 2011
Suresh Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0043
Penal Code, 1860 (IPC) — Section 376
High Courts16 Mar 2011
Madan Lal Vs The State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0032
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 454
High Courts15 Mar 2011Dismissed
Purushottam Lal and Another Vs Piyush Kumar and Others
Rajasthan High Court · (2011) 2 RLW 1820
Civil Procedure Code, 1908 (CPC) — Section 10, 115, 151, 24Constitution of India, 1950 — Article 226, 227
High Courts15 Mar 2011Dismissed
Devki Soni Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120B , 376
High Courts15 Mar 2011Allowed
Vinod Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0064
Evidence Act, 1872 — Section 35, 64, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 19Penal Code, 1860 (IPC) — Section 376, 511
High Courts15 Mar 2011Allowed
Sujan Singh Vs The State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0042
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts14 Mar 2011
Kan Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420
High Courts14 Mar 2011
Rajveer Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0097
Central Excises and Salt Act, 1944 — Section 19
High Courts14 Mar 2011Dismissed
Mukesh Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 181(4)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts14 Mar 2011
Sunil Jain Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0065
Negotiable Instruments Act, 1881 (NI) — Section 138