High Courts18 Mar 2011
Kiran Bala Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0099
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,099 of 2,241
High Courts18 Mar 2011
Mohammed Nafees Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0092
High Courts18 Mar 2011
Seema Rani Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0080
High Courts18 Mar 2011
Urmila Gupta Vs Raj. Public Service Commission and Others
Rajasthan High Court · (2011) 03 RAJ CK 0079
High Courts18 Mar 2011
Ganesh Ram Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0068
High Courts18 Mar 2011Allowed
Barsa Vs The State of Rajasthan
Rajasthan High Court · (2011) CriLJ 2503 : (2011) 2 Crimes 786
Citizenship Act, 1955 — Section 9Foreigners Act, 1946 — Section 13, 14, 3
High Courts18 Mar 2011Allowed
Anita Vs Rajasthan Public Service Commission
Rajasthan High Court · (2011) 03 RAJ CK 0049
High Courts18 Mar 2011Allowed
Rachna Bajiya Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0048
High Courts18 Mar 2011Dismissed
Babu Lal Saini and Others Vs Kishan Chand and Others
Rajasthan High Court · (2011) 03 RAJ CK 0047
High Courts18 Mar 2011Dismissed
Gram Panchayat Mandha (Madani) Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0046
Constitution of India, 1950 — Article 226
High Courts18 Mar 2011
Mohar Singh Meena Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0026
High Courts18 Mar 2011
Manju Bala Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0018
High Courts18 Mar 2011
Arun Singh Meena Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0013
High Courts18 Mar 2011Allowed
Virendra Modi Vs State Rajasthan and Another
Rajasthan High Court · (2011) 3 CPJ 256 : (2011) 3 Crimes 490 : (2011) 8 RCR(Criminal) 843 : (2011) 3 RLW 2560
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts18 Mar 2011
Dudha Ram Gurjar Vs State of Raj. and Another
Rajasthan High Court · (2011) 03 RAJ CK 0008
High Courts18 Mar 2011
Sudhindra Mohan Gautam Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0007
High Courts18 Mar 2011Dismissed
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts17 Mar 2011Dismissed
Silver City Landmark Pvt. Ltd. Vs BD and P Hotels (India) Pvt. Ltd. and Others
Rajasthan High Court · (2011) 3 RLW 2264
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, 47Constitution of India, 1950 — Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13(6), 17, 2(zf)
High Courts17 Mar 2011Allowed
Vijay Singh Vs R.S.R.T.C. and Another
Rajasthan High Court · (2012) 2 TAC 91
High Courts17 Mar 2011Dismissed
ABB Limited Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RLW 2629
Central Service Tax Act — Section 13(4), 14, 17, 3, 6(2)Constitution of India, 1950 — Article 226, 227, 366Rajasthan Value Added Tax Act, 2003 — Section 20(3), 23(2), 24(5), 26(2), 36