High Courts22 Mar 2011Dismissed
M/s. Goyal Electrical Vs M/s. Baid Rotomoulders Pvt. Ltd. and Another
Rajasthan High Court · AIR 2011 Raj 151 : (2011) 48 PTC 125
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,098 of 2,241
High Courts22 Mar 2011Dismissed
Quippo Construction Equipment Ltd. Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0127
Constitution of India, 1950 — Article 226, 227Value Added Tax Act, 2003 — Section 13(4), 14, 17(1), 82, 83
High Courts22 Mar 2011
Siya Ram Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 3 RLW 2555
Department of Posts Gramin Dak Sevaks (Conduct and Employment) Rules, 2001 — Rule 10, 7Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 8
High Courts22 Mar 2011Dismissed
Smt. Kamla Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0120
High Courts22 Mar 2011
Vodaphone Essar Digi Link Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0119
Penal Code, 1860 (IPC) — Section 304A
High Courts22 Mar 2011Allowed
Sakuntla Bohra Vs Rajasthan State Ganganagar Sugar Mills Ltd. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0114
High Courts22 Mar 2011Allowed
Manohar Singh Budaniya Vs The State of Raj.
Rajasthan High Court · (2011) 03 RAJ CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts22 Mar 2011
Gajendra Babu Sharma Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0094
High Courts22 Mar 2011Allowed
Shanti Devi Sankhla Vs Jaipur Thar Gramin Bank and Others
Rajasthan High Court · (2011) 03 RAJ CK 0086
High Courts22 Mar 2011Allowed
Kamal Kumar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0053
High Courts22 Mar 2011
Dr. Rashmi Sharma and Others Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0022
High Courts22 Mar 2011Dismissed
Manoj Goyal and Another Vs Dwarka Prasad Sethi and Another
Rajasthan High Court · (2011) 03 RAJ CK 0011
High Courts22 Mar 2011Dismissed
Hanuman Sahai and Others Vs The District and Sessions Judge and Others
Rajasthan High Court · (2011) 03 RAJ CK 0010
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Mar 2011Dismissed
Gajendra Singh Rajput Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 RLW 1480
Criminal Procedure Code, 1973 (CrPC) — Section 340, 439(2)Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts18 Mar 2011Dismissed
Satya Narayan Sharma and Others Vs State of Raj. and Another
Rajasthan High Court · (2011) 03 RAJ CK 0126
Constitution of India, 1950 — Article 14
High Courts18 Mar 2011
Hari Charan and Others Vs The State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 161, 313Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts18 Mar 2011
Sirajudin Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0123
Constitution of India, 1950 — Article 14, 226, 309, 311
High Courts18 Mar 2011Dismissed
Bhawani Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0118
High Courts18 Mar 2011
Nisha Saini Vs State of Raj. and Another
Rajasthan High Court · (2011) 03 RAJ CK 0113
High Courts18 Mar 2011
Dinesh Kumar Saini Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0111