High Courts30 Mar 2011Allowed
Hari Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,096 of 2,241
High Courts29 Mar 2011Dismissed
Assistant Commercial Taxes Officer Vs Rathi Bars Limited
Rajasthan High Court · (2013) 57 VST 307
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts29 Mar 2011Dismissed
Gangadhar Vs Shri Hanumangadi Registered Trust, Ajmer
Rajasthan High Court · (2011) 3 RLW 2766
Civil Procedure Code Amendment Act, 1976 — Section 100
High Courts29 Mar 2011Dismissed
Commercial Taxes Officer Vs J.L.C. Electroment (Pvt.) Ltd.
Rajasthan High Court · (2011) 43 VST 73
Rajasthan Sales Tax Act, 1994 — Section 78, 78(2), 78(5)Rajasthan Sales Tax Rules, 1995 — Rule 53
High Courts29 Mar 2011Allowed
Radheyshyam and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts29 Mar 2011Dismissed
Mahamood Vs Ibrahim @ Saleem and Another
Rajasthan High Court · (2011) 03 RAJ CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439(2)
High Courts29 Mar 2011Dismissed
Jafar Mohammad Vs Sirajuddin and Others
Rajasthan High Court · (2011) 03 RAJ CK 0067
Constitution of India, 1950 — Article 226, 277
High Courts29 Mar 2011Allowed
Omveer Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 382, 439Penal Code, 1860 (IPC) — Section 379
High Courts29 Mar 2011Allowed
Ramlakhan Raman Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 420
High Courts29 Mar 2011Dismissed
Satveer Vs Narendra Prasad and Others
Rajasthan High Court · (2011) 3 RLW 2263
High Courts28 Mar 2011Dismissed
Rajendra Kumar and Others Vs Parasram
Rajasthan High Court · (2011) 2 RCR(Rent) 548 : (2011) 3 RLW 2534
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 100(5), 151Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 14(3), 15, 9A
High Courts28 Mar 2011Dismissed
Mst. Bhanwar Bai and Another Vs Board of Revenue and Others
Rajasthan High Court · (2011) 03 RAJ CK 0130
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226
High Courts28 Mar 2011Allowed
Parasnath Trading Company Vs Asstt. Commissioner, Commercial Taxes Department
Rajasthan High Court · (2011) 46 VST 409
Rajasthan Sales Tax Act, 1994 — Section 77(8), 86
High Courts28 Mar 2011Dismissed
State Bank of India Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0105
Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1994 — Section 84, 85Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17(1)
High Courts28 Mar 2011
Ghasi Lal Vs Smt. Bhanwari Devi
Rajasthan High Court · (2011) 03 RAJ CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts28 Mar 2011Allowed
Kaso Chemie India Ltd. Vs Assistant Commissioner, Commercial Taxes
Rajasthan High Court · (2011) 43 VST 92
Rajasthan Sales Tax Act, 1994 — Section 29(6), 37, 37(1), 37(3), 37(4)Rajasthan Sales Tax Rules, 1995 — Rule 47
High Courts28 Mar 2011Dismissed
Om Singh @ Kuldeep Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0061
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52Penal Code, 1860 (IPC) — Section 302
High Courts28 Mar 2011Dismissed
Jaipur Vs Bits and Bites
Rajasthan High Court · (2011) 03 RAJ CK 0056
High Courts28 Mar 2011Dismissed
Kamal Prakash Verma Vs Authorised Officer, State Bank of India and Another
Rajasthan High Court · (2011) 03 RAJ CK 0050
Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17(1)
High Courts28 Mar 2011Dismissed
Naveen Grah Nirman Sahakari Samiti Vs Competent Authority
Rajasthan High Court · (2011) 240 CTR 161 : (2012) 1 RLW 858
Constitution of India, 1950 — Article 19, 226, 227, 31, 311(2)Evidence Act, 1872 — Section 126Income Tax Act, 1961 — Section 132, 147, 230A, 230A(1), 269A