High Courts04 Apr 2011Dismissed
Manak Chand Vs The State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 319
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,095 of 2,241
High Courts04 Apr 2011Allowed
Ramkhiladi and Others Vs The State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 323, 341
High Courts04 Apr 2011
Kamlesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts04 Apr 2011
Ravi @ Naresh Vs The State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380
High Courts01 Apr 2011
Rajasthan High Court Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 8 RCR(Civil) 2212 : (2011) 3 RLW 1926
Civil Procedure Code, 1908 (CPC) — Section 122, 123Constitution of India, 1950 — Article 225, 226High Court Rules, 1952 — Rule 308
High Courts01 Apr 2011Dismissed
Ratan Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 04 RAJ CK 0063
Rajasthan Land Revenue Act, 1956 — Section 90B
High Courts01 Apr 2011Dismissed
Radha Mohan Sharma Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts01 Apr 2011
Allarakha Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 8 RCR(Civil) 663 : (2011) 3 RLW 2157
Rajasthan Tenancy Act, 1955 — Section 232, 239
High Courts31 Mar 2011Dismissed
RSEB and another Vs Smt. Pushpa Devi and another
Rajasthan High Court · (2011) 131 FLR 1063 : (2011) 3 RLW 2250 : (2012) 2 TAC 246
High Courts31 Mar 2011
Thakur Das Vs Natthumal
Rajasthan High Court · (2011) 2 RCR(Rent) 545 : (2011) 3 RLW 2529
Civil Procedure Code, 1908 (CPC) — Section 100, 100(5)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 14
High Courts31 Mar 2011Allowed
ACTO Vs Amit Stone Crusher and Others
Rajasthan High Court · (2011) 03 RAJ CK 0060
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(4), 78(5)Rajasthan Sales Tax Rules, 1995 — Rule 53
High Courts31 Mar 2011Dismissed
Acto Vs Eicher Limited
Rajasthan High Court · (2011) 03 RAJ CK 0052
Central Sales Tax Act, 1956 — Section 3, 4, 6(2)Constitution of India, 1950 — Article 286, 286(1), 323BRajasthan Sales Tax Act, 1994 — Section 22A, 22A(7), 78(2), 78(5), 81
High Courts30 Mar 2011Dismissed
Guddi Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RLW 2259
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 173(8), 200, 36
High Courts30 Mar 2011Allowed
Gill Sindhu Haryana Transport Company Vs ACTO, Flying Squad-VI
Rajasthan High Court · (2011) 03 RAJ CK 0129
Rajasthan Sales Tax Act, 1994 — Section 78(5)Rajasthan Tax on Luxury (Tobacco and its Products) Act, 1994 — Section 31, 45
High Courts30 Mar 2011
Prince Stone Company Vs CTO, Anti Evasion I Commercial Taxes
Rajasthan High Court · (2011) 46 VST 381
Central Excise Rules, 1944 — Rule 96 ZOCentral Excises and Salt Act, 1944 — Section 11ACIncome Tax Act, 1961 — Section 132(5), 271(1), 276C
High Courts30 Mar 2011Allowed
Lala @ Lahalar Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 332, 353, 379
High Courts30 Mar 2011Allowed
Shahid Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420
High Courts30 Mar 2011Dismissed
Commercial Taxes Officer Vs Godrej G.E.
Rajasthan High Court · (2011) 03 RAJ CK 0059
Central Excises and Salt Act, 1944 — Section 4Rajasthan Sales Tax Act, 1954 — Section 2
High Courts30 Mar 2011Allowed
Delhi Gujarat Bombay Goods Carriers Vs ACTO, Flying Squad-I
Rajasthan High Court · (2011) 03 RAJ CK 0025
Rajasthan Sales Tax Act, 1994 — Section 78(5)Rajasthan Tax on Luxury (Tobacco and its Products) Act, 1994 — Section 31, 45
High Courts30 Mar 2011Dismissed
C.P. Joshi Vs Kalyan Singh Chouhan and Others
Rajasthan High Court · (2011) 3 RLW 2638
Evidence Act, 1872 — Section 138, 146, 147, 148, 149