High Courts19 Apr 2011Allowed
Dr. Bhagirath Mal Chitlangi Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 04 RAJ CK 0045
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,093 of 2,241
High Courts19 Apr 2011Dismissed
Sunil Kanodiya and Another Vs Raj Kumar and Others
Rajasthan High Court · (2011) 4 RLW 2820 : (2011) 4 TAC 605
Penal Code, 1860 (IPC) — Section 304(A)
High Courts19 Apr 2011Dismissed
Jodhpur Vidyut Vitran Nigam Limited and Another Vs Judge, Labour Court and Another
Rajasthan High Court · (2011) 131 FLR 339
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25A, 25B, 25F, 25H
High Courts19 Apr 2011Dismissed
Jodhpur Vidyut Vitran Nigam Ltd. and Another Vs The Judge, Labour Court and Another
Rajasthan High Court · (2011) 3 RLW 2738
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25A, 25B, 25F, 25H
High Courts19 Apr 2011
Raju Vs State of Rajasthan
Rajasthan High Court · (2011) 4 RLW 3129
Evidence Act, 1872 — Section 35
High Courts18 Apr 2011
Phula Ram @ Phulia Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0079
Central Excises and Salt Act, 1944 — Section 14, 19Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 143, 332, 336, 341, 353
High Courts18 Apr 2011
Ahan Mohd. Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 04 RAJ CK 0022
High Courts15 Apr 2011
Ashok Kumar Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts15 Apr 2011Dismissed
Dr. Sanvar Mal Kantva Vs State of Rajasthan and Others Dr. Abhinav Likhyani and Others Vs Rajasthan University of Health Sciences
Rajasthan High Court · (2011) 3 RLW 2743
Constitution of India, 1950 — Article 14, 29(2), 32Rajasthan University as adopted by the Rajasthan University of Health Sciences Ordinances — Ordinance 278Rajasthan University of Health Sciences Act, 2005 — Section 23, 40, 40(1), 40(2), 40(4)
High Courts15 Apr 2011
Smt. Bai Devi Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 306, 498A
High Courts15 Apr 2011
Gyanesur @ Gyanchandra Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts15 Apr 2011Dismissed
Dhanna and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 04 RAJ CK 0013
High Courts13 Apr 2011Dismissed
National Textile Corporation (DP and R) Ltd. (The) and Another Vs The Rent Control Appellate Tribunal and Others
Rajasthan High Court · (2011) 4 RLW 2803
Arbitration and Conciliation Act, 1996 — Section 11, 18, 2(3), 8, 8(1)Transfer of Property Act, 1882 — Section 106, 111(g), 111(h), 3(x)
High Courts13 Apr 2011
Munesh Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 109, 366, 376, 498A
High Courts13 Apr 2011
Sohan Lal Chaturvedi and Others Vs State of Raj. and Others
Rajasthan High Court · (2011) 04 RAJ CK 0038
High Courts13 Apr 2011Allowed
Pukh Ram Acharya Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 04 RAJ CK 0037
Constitution of India, 1950 — Article 226
High Courts13 Apr 2011Dismissed
RTS Power Corporation Ltd. and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 1 BC 236 : (2012) 1 RLW 18
Constitution of India, 1950 — Article 14, 19, 19(1), 226
High Courts13 Apr 2011
Hawa Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 328, 363, 366, 376
High Courts13 Apr 2011
Babu Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420
High Courts11 Apr 2011Dismissed
National Insurance Co. Ltd. Vs The Presiding Officer of the Motor Accident Claims Tribunal and Others
Rajasthan High Court · (2012) 1 RLW 634
Motor Vehicles Act, 1988 — Section 140, 147, 149, 163A