High Courts29 Apr 2011Allowed
Kamla Shankar Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3572
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 20, 21
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Rajasthan High Court judgments
44,813 judgments · page 1,091 of 2,241
High Courts29 Apr 2011
Deen Dayal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3165
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 468, 473Penal Code, 1860 (IPC) — Section 147, 323, 354
High Courts29 Apr 2011Dismissed
Om Prakash Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 DMC 582 : (2011) 8 RCR(Criminal) 818 : (2011) 3 RLW 2692
Protection of Women From Domestic Violence Act, 2005 — Section 12, 3
High Courts29 Apr 2011Dismissed
State of Rajasthan Vs Mohkam Singh and Others
Rajasthan High Court · (2012) 1 RLW 33
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 325
High Courts29 Apr 2011
Chawli (Mst.) Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 4 RLW 3231
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204
High Courts28 Apr 2011Allowed
Khushal Singh Gehlot (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3328
High Courts27 Apr 2011Dismissed
Mohsin Khan Vs J.M. Gandhi
Rajasthan High Court · (2011) 3 RLW 2675
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Apr 2011
Khursid Vs State of Rajasthan
Rajasthan High Court · (2011) 3 RLW 2317
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 374, 389Penal Code, 1860 (IPC) — Section 399, 402
High Courts27 Apr 2011Dismissed
Sobat Ali Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 04 RAJ CK 0052
High Courts27 Apr 2011Dismissed
State of Rajasthan Vs Sanjay and Others
Rajasthan High Court · (2011) 04 RAJ CK 0033
Penal Code, 1860 (IPC) — Section 120B, 343, 363, 366, 376
High Courts27 Apr 2011Dismissed
Shivkaran Vs The Judge, Industrial Dispute Tribunal and Others
Rajasthan High Court · (2011) 04 RAJ CK 0032
High Courts27 Apr 2011Dismissed
Adesh Khandelwal Vs Smt. Saroj Khandelwal
Rajasthan High Court · (2011) 4 RLW 2917
Hindu Marriage Act, 1955 — Section 13, 24, 28
High Courts26 Apr 2011
Gordhan Khinchi Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 174, 439Penal Code, 1860 (IPC) — Section 306Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts26 Apr 2011
Avesh, Jagdish and Pappu Vs The State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 325, 341, 354, 452
High Courts26 Apr 2011
Jagdish Vs The State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 439Penal Code, 1860 (IPC) — Section 342, 363, 366, 376
High Courts26 Apr 2011
Harish Chauhan @ Juggan Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 341, 394
High Courts26 Apr 2011Dismissed
Raju Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0049
Penal Code, 1860 (IPC) — Section 308, 34
High Courts26 Apr 2011
Umrao, Manohari and Mahesh @ Kalla Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0017
Penal Code, 1860 (IPC) — Section 147, 307, 323, 341, 447
High Courts26 Apr 2011Dismissed
Om Prakash Saini Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2011 Raj 126 : (2011) 6 RCR(Civil) 43 : (2011) 3 RLW 2712
Constitution of India, 1950 — Article 21, 226Rajasthan Municipalities Act, 1959 — Section 18, 24, 26, 61, 63
High Courts25 Apr 2011Dismissed
Mool Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3531
Constitution of India, 1950 — Article 300ARajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 12, 12(2), 12(3), 13, 15Rajasthan Tenancy Act, 1955 — Section 15(2), 30B, 30E, 4(1), 5