High Courts25 Apr 2011Dismissed
Rajesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 216, 319Penal Code, 1860 (IPC) — Section 307, 323, 342
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,092 of 2,241
High Courts25 Apr 2011
Kishni @ Kishan Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 319, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts23 Apr 2011Dismissed
Piyush Gupta Vs The Additional District and Sessions Judge No. 8 and Another
Rajasthan High Court · (2011) 04 RAJ CK 0076
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Apr 2011Dismissed
Smt. Kajodi Vs Rishi Raj
Rajasthan High Court · (2011) 04 RAJ CK 0072
Penal Code, 1860 (IPC) — Section 494
High Courts23 Apr 2011Dismissed
Sewaram Swami Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 04 RAJ CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Apr 2011Dismissed
Jai Prakash @ Sunny and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 04 RAJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 307, 324, 498A
High Courts22 Apr 2011Allowed
Kailash and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 395, 397
High Courts22 Apr 2011
Ram Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 4 RLW 3003
Arms Act, 1959 — Section 25, 25(1)(b), 3Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 173(3), 173(8)Evidence Act, 1872 — Section 24, 25, 26, 27, 28
High Courts22 Apr 2011Dismissed
Ramjilal Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0012
Penal Code, 1860 (IPC) — Section 323, 325, 341Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts21 Apr 2011Dismissed
Sahukar Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 04 RAJ CK 0078
High Courts21 Apr 2011
Rajasthan Vikas Sansthan Vs Union of India (UOI) and Another
Rajasthan High Court · (2011) 04 RAJ CK 0071
High Courts21 Apr 2011Dismissed
Durgesh (Kumari) Vs National Insurance Co. Ltd. and Others
Rajasthan High Court · (2011) 3 RLW 2760
High Courts21 Apr 2011
Jaswant Singh and Others Vs State
Rajasthan High Court · (2011) 8 RCR(Criminal) 672 : (2011) 3 RLW 2665
Criminal Procedure Code, 1973 (CrPC) — Section 15, 313, 42, 42(a), 43Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 57, 67, 8
High Courts20 Apr 2011Dismissed
Apex Institute of Management and Science Vs University of Rajasthan Jaipur
Rajasthan High Court · (2011) 4 RLW 3346
Rajasthan University Act, 1946 — Section 17, 24I, 24J
High Courts20 Apr 2011Allowed
Anil Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts20 Apr 2011Dismissed
National Advertising Co. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 31
High Courts19 Apr 2011Dismissed
Mohan Lal (Dr.) Vs State and Others
Rajasthan High Court · (2011) 4 RLW 3423
Constitution of India, 1950 — Article 14Rajasthan Medical and Health Service Rules, 1963 — Rule 19, 26
High Courts19 Apr 2011Dismissed
Director Piramal Education Trust and Others Vs Rajasthan Non-Govt. Educational Institutions Tribunal and Ors
Rajasthan High Court · (2011) 4 RLW 3388
Payment of Gratuity Act, 1972 — Section 7(7)Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18, 21, 43
High Courts19 Apr 2011
Kailash kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 04 RAJ CK 0053