High Courts14 Mar 2011Dismissed
Hukum Chand Jain Vs Income Tax Officer
Rajasthan High Court · (2011) 241 CTR 280 : (2011) 334 ITR 197
Income Tax Act, 1961 — Section 143(3), 144, 148
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,101 of 2,241
High Courts14 Mar 2011Dismissed
Rikhab Chand Jain Vs Union of India
Rajasthan High Court · (2012) 281 ELT 500
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108, 111, 112, 113, 11BEssential Commodities Act, 1955 — Section 6A
High Courts11 Mar 2011
Satya Narain Vs Baldev Krishan
Rajasthan High Court · (2011) 3 RLW 1873
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts11 Mar 2011Allowed
Hari Shankar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 5 RCR(Criminal) 863 : (2011) 2 RLW 1831
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(2)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts10 Mar 2011
Roop Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 7 RCR(Criminal) 307 : (2011) 2 RLW 1815
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1, 29, 32(1), 34, 37Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420
High Courts10 Mar 2011Dismissed
Ram Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0107
Arms Act, 1959 — Section 25, 27, 3, 5Criminal Procedure Code, 1973 (CrPC) — Section 313Limitation Act, 1963 — Section 5
High Courts10 Mar 2011
Jhabarmal and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 3 RLW 2294
Criminal Law (Amendment) Act, 1913 — Section 120A, 120BCriminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 428, 437AEvidence Act, 1872 — Section 10, 32
High Courts10 Mar 2011
Smt. Darshani Devi and Others Vs Competent Authority/Sub Divisional Magistrate Behror and Others
Rajasthan High Court · (2011) 03 RAJ CK 0027
National Highways Act, 1956 — Section 3H
High Courts08 Mar 2011
Mamchand Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0089
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts08 Mar 2011
Suresh Chander Vs Nagar Palika, Rajsamand and Another
Rajasthan High Court · (2011) 130 FLR 180 : (2011) LLR 654 : (2011) 2 RLW 1446
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts08 Mar 2011
Gallery Artchill Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0045
High Courts08 Mar 2011Allowed
Subhash Chand Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 120B, 407, 420
High Courts07 Mar 2011Dismissed
Suresh Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0093
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 70(2)
High Courts07 Mar 2011Dismissed
Suresh and Anr Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts07 Mar 2011Allowed
Mangli Devi Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 70(2)Penal Code, 1860 (IPC) — Section 323, 341
High Courts07 Mar 2011
Sheoji Gochar Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0074
High Courts07 Mar 2011Allowed
Riyaz Khan and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0070
Penal Code, 1860 (IPC) — Section 406, 498(A)
High Courts07 Mar 2011Dismissed
National Advertising Company (M/s.) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 8 RCR(Civil) 85 : (2011) 4 RLW 2897
Forest Act, 1927 — Section 2, 4
High Courts07 Mar 2011Dismissed
Sarvodaya Suitings Ltd. Vs State Bank of India.
Rajasthan High Court · AIR 2011 Raj 88
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 1, Order 7 Rule 11, 151Reserve Bank of India Act, 1934 — Section 45Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts07 Mar 2011
Smt. Sangita Bakliwal Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0021
Penal Code, 1860 (IPC) — Section 406, 420