Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 354, 456Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

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High Courts28 Feb 2011Dismissed

Krishi Upaj Mandi Samiti Vs Damodar La and Another

Rajasthan High Court · (2011) 02 RAJ CK 0059

Rajasthan Agricultural Produce Markets Act, 1961 — Section 17, 27B

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High Courts28 Feb 2011Dismissed

Dinesh Chand Bansal Vs Punjab National Bank and Others

Rajasthan High Court · (2011) 02 RAJ CK 0021

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High Courts25 Feb 2011Dismissed

Onkari and Others Vs Akbar Hussain and Others

Rajasthan High Court · (2012) ACJ 1390

Motor Vehicles Act, 1988 — Section 147, 149(1), 149(2), 166, 170

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High Courts25 Feb 2011

Vijender Kr. Goyal Vs State and Others

Rajasthan High Court · (2011) 02 RAJ CK 0114

Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468

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High Courts25 Feb 2011Allowed

Deepak @ Banti Vs State of Rajasthan

Rajasthan High Court · (2011) 02 RAJ CK 0068

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High Courts25 Feb 2011

Raju Devi (Smt.) Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 2 RLW 1150

Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Rule 10, 5

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High Courts25 Feb 2011Allowed

Roop Narain Meena Vs RCSAT and Others

Rajasthan High Court · (2011) 02 RAJ CK 0055

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High Courts25 Feb 2011

Dr. Dinesh Kumar Vs State and Others

Rajasthan High Court · (2011) 02 RAJ CK 0039

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High Courts24 Feb 2011Allowed

Jaipur Development Authority Vs Shri Bal Chand Agarwal and Another

Rajasthan High Court · (2011) 4 RLW 3415

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High Courts24 Feb 2011Dismissed

Vipul Gems Pvt. Ltd. and Others Vs The Bank of Baroda and Others

Rajasthan High Court · (2011) 02 RAJ CK 0118

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High Courts24 Feb 2011Allowed

Rajendra Prakash and Another Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 3 RLW 2622

Criminal Procedure Code, 1973 (CrPC) — Section 340, 482Penal Code, 1860 (IPC) — Section 195, 467, 468, 471

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High Courts24 Feb 2011Allowed

Prem Singh Charan Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 2 RLW 961

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13

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High Courts24 Feb 2011Dismissed

Mineral Exploration Corporation Ltd. Vs The Presiding Officer, Central Industrial Tribunal and Others

Rajasthan High Court · (2011) 4 LLJ 28

Industrial Disputes Act, 1947 — Section 17(B), 25(F)Rajasthan High Court of Judicature Rules, 1952 — Rule 134

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High Courts24 Feb 2011Dismissed

Rameshwar Lal Govindram Vs AVR Texfabs (P.) Ltd.

Rajasthan High Court · (2012) 171 CompCas 166 : (2011) 108 SCL 167

Companies (Court) Rules, 1959 — Rule 24Companies Act, 1956 — Section 433, 434

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High Courts24 Feb 2011Allowed

Jagdish and Another Vs State of Rajasthan

Rajasthan High Court · (2011) 4 Crimes 278 : (2012) 1 RCR(Criminal) 225 : (2011) 3 RLW 2252

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 20, 42, 42(1)

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High Courts23 Feb 2011Allowed

State of Rajasthan Vs Naresh Kumar

Rajasthan High Court · (2011) 3 Crimes 1 : (2011) 2 RLW 1407

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Essential Commodities Act, 1955 — Section 3, 6A, 6E, 7

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