High Courts14 Jun 2011Allowed
Mahendra Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,082 of 2,241
High Courts14 Jun 2011Allowed
Magan Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439
High Courts14 Jun 2011Allowed
Suja Ram Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts14 Jun 2011Allowed
Gopi Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 439, 446Indecent Representation of Women (Prohibition) Act, 1986 — Section 3, 6
High Courts13 Jun 2011Allowed
Kalu Ram Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts13 Jun 2011Allowed
Ram Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts13 Jun 2011Allowed
Roopsi Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts13 Jun 2011Allowed
Raja Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0030
High Courts13 Jun 2011Allowed
Nirbhay Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts06 Jun 2011
Likhma Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 2812
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 341Probation of Offenders Act, 1958 — Section 4
High Courts01 Jun 2011Allowed
Rahul Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 307, 323
High Courts31 May 2011
Urmila Vijay (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1554
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 468, 473Penal Code, 1860 (IPC) — Section 147, 172, 173, 174, 175
High Courts31 May 2011Dismissed
Pawana Khatri (Smt.) and Another Vs Dr. Dinesh Bhargava
Rajasthan High Court · (2011) 4 RLW 3287
Specific Relief Act, 1963 — Section 41
High Courts31 May 2011
Farman @ Gabber Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0141
High Courts31 May 2011Allowed
Suresh Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts31 May 2011
Suresh and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 3 RLW 2504
Criminal Procedure Code, 1973 (CrPC) — Section 401(6), 433Penal Code, 1860 (IPC) — Section 302Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9
High Courts31 May 2011Allowed
Narpat Dan Vs Rajasthan State Road Transport Corporation and Another Narendra Choudhary and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RLW 2487
Constitution of India, 1950 — Article 14, 15(4), 16, 16(3), 16(4)
High Courts31 May 2011Dismissed
Ghulam Abbas and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 3 RLW 2768
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 227, 228Penal Code, 1860 (IPC) — Section 120B, 25, 302, 34, 458
High Courts31 May 2011Dismissed
State of Rajasthan Vs Mukesh and Others
Rajasthan High Court · (2011) 05 RAJ CK 0067
Limitation Act, 1963 — Section 5
High Courts31 May 2011Allowed
State of Rajasthan Vs High Court of Rajasthan and Another
Rajasthan High Court · (2012) 1 RLW 676
High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 17A, 20, 20AConstitution of India, 1950 — Article 142, 221, 221(2), 226