High Courts29 Jun 2011Dismissed
Smt. Vidhya alias Jaya Vs Prakash alias Kalu Shivnani
Rajasthan High Court · (2011) 06 RAJ CK 0050
Hindu Marriage Act, 1955 — Section 25
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,080 of 2,241
High Courts29 Jun 2011Allowed
Deva Ram Vs Rajendra Kumar and Others
Rajasthan High Court · (2011) 06 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 Jun 2011Allowed
Employees State Insurance Corporation and Another Vs Ashok Kumar
Rajasthan High Court · (2012) 132 FLR 692
Employees State Insurance Act, 1948 — Section 2(12), 75
High Courts29 Jun 2011
Sarita Kumari and Others Vs The Board of Secondary Education, Ajmer and Another
Rajasthan High Court · AIR 2011 Raj 167 : (2012) 2 RLW 1211
Constitution of India, 1950 — Article 14, 226Rajasthan Public Examination (Prevention of Unfair Means) Act, 1992 — Section 2, 3
High Courts29 Jun 2011Dismissed
Birbal Ram Saran Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 06 RAJ CK 0017
Constitution of India, 1950 — Article 19(1), 21Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts29 Jun 2011Allowed
Chimanlal Vs The Bharat Petroleum Corporation Ltd. and Another
Rajasthan High Court · (2011) 06 RAJ CK 0016
High Courts29 Jun 2011Dismissed
Gurpreet Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 06 RAJ CK 0014
Essential Commodities Act, 1955 — Section 3, 7
High Courts29 Jun 2011Dismissed
Narendra Sharma Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1398
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts29 Jun 2011Dismissed
Prabhu Ram Vs Bhanwar Lal
Rajasthan High Court · (2011) 06 RAJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 27, 96
High Courts23 Jun 2011Allowed
Shankar Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0055
Arms Act, 1959 — Section 25(1B)Penal Code, 1860 (IPC) — Section 302
High Courts23 Jun 2011
Mohd. Rafiq Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 06 RAJ CK 0004
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 97
High Courts21 Jun 2011
Banwar Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 843
Companies Act, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1), 89(1)Penal Code, 1860 (IPC) — Section 149, 326
High Courts21 Jun 2011Allowed
Pappu Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 392
High Courts21 Jun 2011Allowed
Pokar Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 164, 319, 438Penal Code, 1860 (IPC) — Section 363, 366, 376(2)
High Courts21 Jun 2011Allowed
Vikas Sharma and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406
High Courts21 Jun 2011Allowed
Shankar Ram Nayak Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 454
High Courts20 Jun 2011Allowed
Vijendra Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts20 Jun 2011Allowed
Anil Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376(2)(G)
High Courts20 Jun 2011Allowed
Mohammad Navaj Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 439, 446Prevention of Cruelty to Animals Act, 1960 — Section 11Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 — Section 5, 6, 8
High Courts20 Jun 2011Allowed
Khema Ram Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 439Rajasthan Excise Act, 1950 — Section 16, 54