High Courts13 Jul 2011Allowed

Reema Bajaj Vs Sachin Bajaj

Rajasthan High Court · (2012) 1 DMC 138

Civil Procedure Code, 1882 — Section 149Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 17, Order 7 Rule 7Constitution of India, 1950 — Article 227
High Courts13 Jul 2011Dismissed

Pushpa Jain Vs State of Rajasthan

Rajasthan High Court · (2012) 2 RLW 1427 : (2012) 2 RLW 1581

Criminal Procedure Code, 1973 (CrPC) — Section 437(6)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471