High Courts29 Jul 2011
Jasa Ram and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 1 RLW 689
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 216, 300, 482Penal Code, 1860 (IPC) — Section 323, 34, 405, 406, 498
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,076 of 2,241
High Courts29 Jul 2011Dismissed
United India Insurance Co. Ltd Vs Janki Devi and Others
Rajasthan High Court · (2013) ACJ 1509 : (2012) 2 TAC 255
Motor Vehicles Act, 1939 — Section 110A, 166, 170, 92APenal Code, 1860 (IPC) — Section 279, 304A
High Courts29 Jul 2011
Mool Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 07 RAJ CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325Rajasthan Land Revenue Act, 1956 — Section 91
High Courts28 Jul 2011
Sultan Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 599
Criminal Procedure Code, 1973 (CrPC) — Section 149, 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 Jul 2011
Gurdev Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 173
Penal Code, 1860 (IPC) — Section 201
High Courts27 Jul 2011
M/s. Punj Llyod Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 413
Constitution of India, 1950 — Article 226
High Courts27 Jul 2011Dismissed
Giriraj Prasad @ Giriraj Sharan Vs Shri Babulal Kasera
Rajasthan High Court · (2012) 1 WLN 499
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 100Evidence Act, 1872 — Section 10, 116Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts27 Jul 2011
Dr. Poonam Parakh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 767
Constitution of India, 1950 — Article 309Rajasthan Medical and Health Service (Collegiate Branch) Rules, 1962 — Rule 21, 24A(4)Rajasthan Various Service (Amendments) Rules, 2011 — Rule 3
High Courts27 Jul 2011Dismissed
Shyamdas and Mohanlal Vs Nirmal Das
Rajasthan High Court · (2012) 1 WLN 186
Rajasthan Rent Control Act, 2001 — Section 13(1)
High Courts27 Jul 2011Dismissed
Mahesh Kumar Soni Vs Ram Swaroop and Others
Rajasthan High Court · (2012) 1 RCR(Criminal) 802
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts26 Jul 2011Dismissed
Dhulji Vs State of Rajasthan
Rajasthan High Court · (2013) 2 Crimes 644 : (2012) 1 RLW 513
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376
High Courts26 Jul 2011Dismissed
Nab Kumar Sarkar @ Swami Asimanand Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 4 RLW 3308
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173(2), 397Explosive Substances Act, 1908 — Section 3National Investigation Agency Act, 2008 — Section 21
High Courts26 Jul 2011Dismissed
Sharad Kumar Vs State Of Rajasthan
Rajasthan High Court · (2012) 2 DMC 114 : (2012) 1 RLW 748
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 106, 113B
High Courts26 Jul 2011
Mukesh Kumar Bhakar Vs University of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 615
Constitution of India, 1950 — Article 15(c), 19(1)(c), 226, 6
High Courts25 Jul 2011Dismissed
Vishnu Kumar Singhal Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 494
Constitution of India, 1950 — Article 14, 19(1)(g), 19(6), 21, 300AMines and Minerals (Development and Regulation) Act, 1957 — Section 4A(2)Rajasthan Forest Act, 1953 — Section 10, 11(I), 12, 13, 14
High Courts25 Jul 2011Dismissed
Meena Sharma (Smt.) Vs Rajendra Kumar Porwal and Another
Rajasthan High Court · (2011) 4 RLW 3158
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Land Revenue Act, 1956 — Section 102A, 90B, 90B(1), 90B(10), 90B(2)
High Courts25 Jul 2011
M/s Maloo Finvest Services Pvt. Ltd. Vs Gulab Chand Verma and Others
Rajasthan High Court · (2011) 07 RAJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Jul 2011Allowed
Badri Ram Choudhary Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2012) 247 CTR 461 : (2013) 355 ITR 223
Income Tax Act, 1961 — Section 132, 260A
High Courts25 Jul 2011Dismissed
Mewa Singh (Shree) Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RCR(Criminal) 62 : (2012) 1 RLW 773
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54, 8
High Courts25 Jul 2011Dismissed
Commissioner of Income Tax Vs Dr. Raj Dhariwal
Rajasthan High Court · (2011) 245 CTR 178
Income Tax Act, 1961 — Section 132(4), 260A