High Courts05 Aug 2011Dismissed

Ashok Kumar Agarwal Vs Pramod Kumar Jain

Rajasthan High Court · (2011) 4 CivCC 622 : (2012) 1 RCR(Civil) 343 : (2012) 1 RCR(Civil) 343 : (2011) 4 RLW 3634

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Evidence Act, 1872 — Section 138, 165
High Courts04 Aug 2011Allowed

Laxmi Narayan Vs State of Rajasthan

Rajasthan High Court · (2012) 1 Crimes 144 : (2012) 1 RCR(Criminal) 206 : (2012) 1 RCR(Criminal) 206 : (2011) 4 RLW 3595

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts03 Aug 2011Allowed

Rameshwar Vs State of Rajasthan

Rajasthan High Court · (2012) 1 Crimes 131

Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 239, 258, 309Penal Code, 1860 (IPC) — Section 120B, 302, 408, 467, 468