High Courts12 Aug 2011Dismissed

Smt. Sunita Ajmera Vs Authorised Officer, Canara Bank and Others

Rajasthan High Court · AIR 2011 Raj 165 : (2012) 2 BC 581 : (2012) 1 RLW 337

Constitution of India, 1950 — Article 14, 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 13(10), 13(12), 13(2), 13(4)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 13, 13(2), 13(2)(1)
High Courts12 Aug 2011Dismissed

Hastimal Chaplot Vs State of Rajasthan

Rajasthan High Court · (2012) 1 Crimes 473 : (2012) 1 RLW 289

Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379
High Courts11 Aug 2011Allowed

Madan Singh Vs Suraj Kanwar

Rajasthan High Court · (2011) 4 RLW 3475

Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1), 4(2), 7Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, 96Constitution of India, 1950 — Article 14
High Courts11 Aug 2011Dismissed

O.P. Sharma Vs Ashok Bohara

Rajasthan High Court · (2012) 1 CivCC 372 : (2012) 2 RCR(Civil) 52 : (2012) 1 RCR(Criminal) 659 : (2012) 1 RCR(Rent) 659 : (2012) 1 RLW 408

Constitution of India, 1950 — Article 21Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 463
High Courts10 Aug 2011Dismissed

Nadeem Vs Sajida and Others

Rajasthan High Court · (2012) 1 RCR(Criminal) 810 : (2012) 3 RLW 2550

Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 5