High Courts24 Aug 2011
Iqbal Husain Vs Rent Appellate Tribunal, Sawaimadhopur and others
Rajasthan High Court · (2012) 1 RCR(Rent) 393 : (2012) 2 RLW 1050
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,070 of 2,241
High Courts24 Aug 2011Allowed
Shaila Khan (Miss) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3557
High Courts24 Aug 2011Allowed
Sohan Lal Bhat Vs State of Raj. and Another
Rajasthan High Court · (2011) 08 RAJ CK 0043
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 12(2)
High Courts24 Aug 2011Dismissed
Karmaveer Singh Vs U.O.I.
Rajasthan High Court · (2012) 2 RLW 1394
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120B, 201, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts24 Aug 2011
Mahendra Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 08 RAJ CK 0023
Administrative Tribunals Act, 1985 — Section 14(2), 14(3)
High Courts24 Aug 2011
Jitendra Kumar Vs Union of India (UOI) and Another
Rajasthan High Court · (2011) 08 RAJ CK 0014
Administrative Tribunals Act, 1985 — Section 14(2), 14(3)
High Courts23 Aug 2011Dismissed
Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1446
Criminal Procedure Code, 1973 (CrPC) — Section 273, 311, 313Penal Code, 1860 (IPC) — Section 392Railways Act, 1989 — Section 145
High Courts23 Aug 2011
Manoharlal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2436
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 143, 148, 149, 227, 228
High Courts23 Aug 2011
Abdul Jabbar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 08 RAJ CK 0064
Constitution of India, 1950 — Article 226(3)Rajasthan Minor Mineral Concession Rules, 1986 — Rule 47
High Courts23 Aug 2011Dismissed
Gajanand Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RCR(Criminal) 771 : (2012) 1 RCR(Criminal) 771 : (2011) 4 RLW 3432
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 50(3), 8
High Courts23 Aug 2011Dismissed
Monika Enterprises Vs State Bank of Bikaner and Jaipur and Another
Rajasthan High Court · (2011) 08 RAJ CK 0015
Constitution of India, 1950 — Article 226(3)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts19 Aug 2011Allowed
Dinesh Bothra Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3447
Constitution of India, 1950 — Article 21, 48A, 51AEnvironment (Protection) Rules, 1986 — Rule 5(3)Mineral Concession Rules, 1960 — Rule 27(1)
High Courts19 Aug 2011Dismissed
LR's of Natha Ram and Another Vs LR's of Mafat Lal
Rajasthan High Court · (2011) 08 RAJ CK 0131
High Courts19 Aug 2011Dismissed
RIICO and Others Vs Sakir Hussain
Rajasthan High Court · (2011) 08 RAJ CK 0130
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999 — Section 13, 6
High Courts19 Aug 2011
Tulcha Ram and Others Vs Kana Ram and Others
Rajasthan High Court · (2011) 08 RAJ CK 0129
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 207
High Courts19 Aug 2011Allowed
A.J. Massey (deceased) through legal representative Jerome Xavier Massey Vs Sumer Singh
Rajasthan High Court · (2011) 08 RAJ CK 0100
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Municipalities Act, 1959 — Section 3(17)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts19 Aug 2011Dismissed
Laxmi Lal Vs Firm Jai Chand
Rajasthan High Court · (2011) 08 RAJ CK 0089
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 38, 55 , 55(3)Constitution of India, 1950 — Article 227
High Courts19 Aug 2011Dismissed
Laxmi Lal Vs Sandeep Kumar
Rajasthan High Court · (2011) 08 RAJ CK 0019
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 38, 55, 55(3), 55(4)Constitution of India, 1950 — Article 227
High Courts19 Aug 2011Dismissed
Sher Singh Vs Ashok Kumar
Rajasthan High Court · (2012) 1 RLW 262
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts18 Aug 2011Dismissed
Rajesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1521
Constitution of India, 1950 — Article 226