COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,069 of 2,241

High Courts29 Aug 2011Dismissed

Ramdhan Vs State of Rajasthan

Rajasthan High Court · (2012) 1 RCR(Criminal) 790 : (2013) 1 RLW 535

Criminal Procedure Code, 1973 (CrPC) — Section 161, 293, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 42(1), 42(2)

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High Courts29 Aug 2011

Rudresh Solanki and Others Vs University of Rajasthan and Others

Rajasthan High Court · (2011) 08 RAJ CK 0009

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High Courts26 Aug 2011Allowed

Subedar Ram Singh and Others Vs Rajasthan State Industrial Investment Corporation and Another

Rajasthan High Court · (2011) 08 RAJ CK 0133

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High Courts26 Aug 2011Allowed

Sampat Lal Meena Vs The State of Rajasthan and Others

Rajasthan High Court · (2011) 08 RAJ CK 0132

Rajasthan Panchayati Raj Act, 1994 — Section 111(5)

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High Courts26 Aug 2011

Heeralal (deceased) through his legal representatives Vs Smt. Munni Devi and Others

Rajasthan High Court · (2011) 08 RAJ CK 0113

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3

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High Courts26 Aug 2011

Shree Rathi Steels (Dakshin) Limited Vs The Rajasthan Tax Board and Others

Rajasthan High Court · (2011) 08 RAJ CK 0105

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High Courts26 Aug 2011Allowed

Dinesh Kumar Agarwal Vs Rajasthan Housing Board

Rajasthan High Court · (2011) 08 RAJ CK 0101

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 19, 5

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High Courts26 Aug 2011Dismissed

Shyoji @ Shiv Prakash Vs Hanuman and Others

Rajasthan High Court · (2011) 08 RAJ CK 0060

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Rajasthan Tenancy Act, 1955 — Section 188, 88, 89, 92A

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High Courts26 Aug 2011

Bajrang Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 08 RAJ CK 0049

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High Courts26 Aug 2011Dismissed

Ram Prasad Vs The Board of Revenue for Rajasthan and Others

Rajasthan High Court · (2011) 08 RAJ CK 0048

Constitution of India, 1950 — Article 227Rajasthan Tenancy Act, 1955 — Section 188, 88

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High Courts26 Aug 2011

Abdul Wahid and Others Vs State of Rajasthan

Rajasthan High Court · (2012) 2 RLW 1509

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302

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High Courts26 Aug 2011Dismissed

Shardul Singh (Col.) and Another Vs State of Rajasthan

Rajasthan High Court · (2012) 3 RLW 2562

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 498A

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High Courts26 Aug 2011Allowed

S.M. Singh and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 3 RLW 2660

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 421, 467, 477

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High Courts25 Aug 2011Dismissed

Gulshan Kapoor and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 1 RCR(Criminal) 38 : (2012) 1 RCR(Criminal) 38 : (2011) 4 RLW 3520

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 177, 178, 179, 482Dowry Prohibition Act, 1961 — Section 4, 5Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts25 Aug 2011

Ram Sharan Modi Vs The Board of Revenue for Rajasthan and Others

Rajasthan High Court · (2011) 08 RAJ CK 0037

Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5Rajasthan Tenancy Act, 1955 — Section 188, 212

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High Courts25 Aug 2011Dismissed

Rajeev Gupta and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 2 BC 610 : (2012) 1 CivCC 441 : (2012) 1 RCR(Criminal) 649 : (2012) 1 RCR(Criminal) 649 : (2011) 4 RLW 3456

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)

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High Courts25 Aug 2011Dismissed

Assistant Commissioner, Special Circle, Commercial Taxes Vs Badar Mal Madan Lal

Rajasthan High Court · (2013) 61 VST 442

Rajasthan Sales Tax Act, 1994 — Section 16(1)(j)

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High Courts24 Aug 2011

Pyare Lal and Others Vs State of Rajasthan

Rajasthan High Court · (2012) 2 RLW 1578

Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 323, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)

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High Courts24 Aug 2011

Radhey Shyam Sharma Vs Union of India (UOI) and Others

Rajasthan High Court · (2011) 08 RAJ CK 0128

Administrative Tribunals Act, 1985 — Section 14(2), 14(3)

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High Courts24 Aug 2011

Kailash Sharma and Others Vs Union of India (UOI) and Others

Rajasthan High Court · (2011) 08 RAJ CK 0127

Administrative Tribunals Act, 1985 — Section 14(2), 14(3)

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