Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 216, 319, 386, 389Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34

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High Courts05 Sept 2011

Girdhari Lal Vs Smt. Anita @ Kamli and Another

Rajasthan High Court · (2011) 09 RAJ CK 0019

Hindu Marriage Act, 1955 — Section 13, 21B, 21B(2)

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High Courts02 Sept 2011

Mahaveer Prasad and Others Vs Smt. Kishni Devi and Others

Rajasthan High Court · (2012) 1 RLW 609

Rajasthan Tenancy Act, 1955 — Section 109, 115, 183, 207, 207(2)

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High Courts02 Sept 2011

Nirmal Kumar Jain and Others Vs R.S.R.T.C. and Others

Rajasthan High Court · (2012) 3 RLW 2212

Road Transport Corporations Act, 1950 — Section 10, 19, 45

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High Courts02 Sept 2011

Sandeep Pareek and Others Vs The State of Rajasthan and Another

Rajasthan High Court · (2011) 09 RAJ CK 0077

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High Courts02 Sept 2011

Choudhary Govindram and Sons Vs Assistant Commercial Taxes Officer, Flying Squad 1, Jodhpur

Rajasthan High Court · (2012) 51 VST 59

Rajasthan Sales Tax Act, 1994 — Section 78(5)

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High Courts02 Sept 2011

Kamla Kuswan and Others Vs The State of Rajasthan and Another

Rajasthan High Court · (2011) 09 RAJ CK 0069

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High Courts02 Sept 2011Dismissed

Mohammad Mustaque Vs The Controller of Examination Jai Narayan Vyas University and Another

Rajasthan High Court · (2011) 09 RAJ CK 0063

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High Courts02 Sept 2011Dismissed

Rajendra Kumar Sharma Vs Radheyshyam and Another

Rajasthan High Court · (2011) 09 RAJ CK 0060

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14Constitution of India, 1950 — Article 227Rajasthan Rent Control Act, 2001 — Section 21, 9

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High Courts02 Sept 2011

Babliram Meena and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 09 RAJ CK 0058

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