High Courts08 Sept 2011Allowed
Rahmat Khan Vs Hanuman Das and Sons
Rajasthan High Court · (2011) 110 SCL 643
Companies (Court) Rules, 1959 — Rule 111, 52Companies Act, 1956 — Section 433, 434, 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,066 of 2,241
High Courts07 Sept 2011
Vikram Singh Gurjar Vs Rajasthan Public Service Commission
Rajasthan High Court · (2012) 2 RLW 1400
Constitution of India, 1950 — Article 16, 16(4), 335
High Courts07 Sept 2011Allowed
Smt. Suraj Jain and Others Vs Surendra Kumar and Others
Rajasthan High Court · (2011) 09 RAJ CK 0053
Motor Vehicles Act, 1988 — Section 165(1), 166(1)
High Courts07 Sept 2011
Surendra Singh Vs State and Others
Rajasthan High Court · (2012) 2 RLW 1021
Penal Code, 1860 (IPC) — Section 143, 147, 186, 323, 325Rajasthan Land Revenue Act, 1956 — Section 261
High Courts07 Sept 2011
Lalchand Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2430
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 239, 240, 362Penal Code, 1860 (IPC) — Section 143, 24, 323, 34, 341
High Courts06 Sept 2011
Smt. Urmila Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 132 FLR 694
High Courts06 Sept 2011
Kunica Mittal Vs Rajasthan University of Health Sciences and Others
Rajasthan High Court · (2011) 09 RAJ CK 0103
High Courts06 Sept 2011Allowed
Kapil Dev Agarwal Vs Rajasthan Housing Board and Another
Rajasthan High Court · (2011) 09 RAJ CK 0102
High Courts06 Sept 2011Allowed
Tribhuvan Vallabh Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 485
High Courts06 Sept 2011
Smt. Uchhav Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0093
High Courts06 Sept 2011Dismissed
M.F. Khan Vs Union of India and Others
Rajasthan High Court · (2012) 2 WLN 407
Constitution of India, 1950 — Article 227
High Courts06 Sept 2011
Raif Aehmad and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0081
High Courts06 Sept 2011
Balu Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0074
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9
High Courts06 Sept 2011Allowed
Manoj Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0066
High Courts06 Sept 2011Dismissed
Dharamveer Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 619
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2), 18
High Courts06 Sept 2011Dismissed
Om Prakash Sharma Vs Jaipur Vidhyut Vitaran Nigam Limited and Another
Rajasthan High Court · (2011) 09 RAJ CK 0032
High Courts06 Sept 2011Dismissed
Gopal Lal Vs Union of India and Others
Rajasthan High Court · (2012) 2 WLN 398
Constitution of India, 1950 — Article 227
High Courts06 Sept 2011Dismissed
State of Rajasthan and Another Vs Bhanwar Lal Verma and Others
Rajasthan High Court · (2012) 2 RLW 1450
Constitution of India, 1950 — Article 309
High Courts05 Sept 2011
Binani Cement Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 57 VST 129
High Courts05 Sept 2011Dismissed
Anubha Prabhune Vs Additional District Judge No. 7 and Another
Rajasthan High Court · (2012) 1 RLW 928
Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 2(14), 35